Shri S Iqbal vs H P Indira
2022 Latest Caselaw 12169 Kant

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IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 26TH DAY OF SEPTEMBER, 2022

                        BEFORE

 THE HON'BLE MR. JUSTICE PRADEEP SINGH YERUR

       REGULAR FIRST APPEAL NO.1498/2022

BETWEEN:

SHRI S.IQBAL
S/O.LATE MSA KADHAR
AGED ABOUT 58 YEARS
R/AT NO.3330, 1ST CROSS
ANEGUNDI ROAD, 2ND EDGA
MANDIMIHALLA MYSURU - 570 001         ... APPELLANT

(BY SRI P.MAHADEVA SWAMY, ADVOCATE)

AND:
1.     H.P.INDIRA
       W/O.LATE PRITHVIRAJ
       AGED ABOUT 44 YEARS
2.     AKARSH
       S/O.LATE PRITHVIRAJ
       AGED ABOUT 20 YEARS

3.     APOORVA
       D/O.LATE PRITHVIRAJ
       AGED ABOUT 16 YEARS
       RESPONDENT NO.3 IS
       MINOR REP.BY HER
       MOTHER NATURAL GUARDIAN
       RESPONDENT NO.1
       R-1 TO R-3 ARE
       R/AT NO.4, III MAIN ROAD
       V.V.MOHALLA
       MYSURU - 50

       VASANTHA
       DEAD BY LRS.
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4.   SUMANGALI
     D/O.LATE S.N.NAGARAJ
     AGED ABOUT 61 YEARS
5.   GAYATHRI DEVI
     D/O.LATE S.N.NAGARAJ
     AGED ABOUT 46 YEARS

     R-4 AND R-5 ARE
     RESIDING AT NO.1113
     1ST MAIN, KURUBAGERI
     LASHKAR MOHALLA
     MYSURU - 570 001

6.   S.RAMU
     S/O.SIDDEGOWDA
     DEAD BY LR'S
     KALYANAMMA, HINDU
     AGED ABOUT 76 YEARS

7.   MAHESH, HINDU
     AGED ABOUT 51 YEARS
     RESIDING AT NO.5868
     23RD CROSS, 2ND STAGE
     VIJAYANAGAR, MYSURU
     PROPS.JAI MARUTHI MILITARY
     HOTEL, D.NO.485
     468, KALAMMA TEMPLE STREET
     MANDI MOHALLA
     MYSURU - 570 001

8.   SMT.GAYATHRI
     D/O.LATE S.RAMU
     AGED ABOUT 56 YEARS
     NO.1124, 9TH MAIN
     GOKULAM
     MYSURU - 570 024

9.   REKHA
     D/O.LATE S.RAMU
     AGED ABOUT 51 YEARS
     W/O.SHIVA, D.NO.108
     3RD WARD KAGADA NAGARA
     BHADRAVATHI - 02
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10.   SMT.ANITHA
      D/O.LATE S.RAMU
      W/O.LATE SUBRAMANYA
      AGED ABOUT 46 YEARS
      D.NO.118, WEAVERS COLONY
      PANDAYAM, KEMPAPURA BADAVANE
      NELAMANGALA
      BENGALURU - 560 023

11.   SMT.NAVEENA
      D/O.LATE S.RAMU
      W/O.PRAKASH
      AGED ABOUT 44 YEARS
      D.NO.2226, RAMAMANDIRA ROAD
      PADUVARAHALLI (VINAYAKANAGARA)
      MYSURU - 570 0026           ... RESPONDENTS
                               ---
     THIS REGULAR FIRST APPEAL IS FILED UNDER
SECTION 96 OF CPC PRAYING TO SET ASIDE THE ORDER
DATED    05.08.2022   PASSED     ON    IA.NO.4   IN
EX.NO.147/2018 ON THE FILE OF THE ADDITIONAL JUDGE,
COURT OF SMALL CAUSES AND MACT, MYSURU AND ETC.

    THIS RFA COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

Learned counsel for appellant files a memo dated

26.09.2022 seeking withdrawal of the appeal. The memo

reads as under:

"The appellant above named prays that this Hon'ble Court be pleased to permit withdraw the above appeal and return all documents produced along with this appeal in the interest of justice and equity."

Placing the memo on record, the appeal is dismissed

as withdrawn.

Registry to return the entire records.

Time spent before this Court shall be taken up for

reduction, if the appeal is filed before the Court or

appropriate forum.

Sd/-

JUDGE

LB