Smt. Channamma vs Shri Dayananda
2022 Latest Caselaw 11774 Kant

     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

      DATED THIS THE 03RD DAY OF SEPTEMBER 2021

                         BEFORE

         THE HON' BLE MR. JUSTICE E.S.INDIRESH

        REGULAR SECOND APPEAL NO. 2073 OF 2015

BETWEEN


1.    SMT. CHANNAMMA
      AGED ABOUT 81 YEARS,
      D/O.SIDDEGOWDA,


2.    SMT PARVATHAMMA
      AGED ABOUT 61 YEARS,
      D/O.SIDDEGOWDA,


3.    SHRI SHIVANANJEGOWDA
      AGED ABOUT 59 YEARS,
      S/O.SIDDEGOWDA,


4.    SHRI NINGEGOWDA
      AGED ABOUT 57 YEARS,
      S/O.SIDDEGOWDA,


5.    SHRI BASAVEGOWDA
      AGED ABOUT 56 YEARS,
      S/O.SIDDEGOWDA,
                                                   ...2
                              2    RSA NO. 2073/2015

6.    SHRI CHANNEGOWDA
      AGED ABOUT 54 YEARS,
      S/O.SIDDEGOWDA,


7.    SHRI RAMESH
      AGED ABOUT 51 YEARS,
      S/O.SIDDEGOWDA,


8.    SMT ONKARAMMA
      AGED ABOUT 61 YEARS,
      D/O.SIDDEGOWDA,


9.    SMT HALAMMA
      AGED ABOUT 58 YEARS,
      D/O.SIDDEGOWDA,


10.   SMT REVAMMA
      AGED ABOUT 57 YEARS,
      D/O.SIDDEGOWDA,


      APPELLANTS NO.1 TO 10 ARE
      RESIDENT OF KANIVEHALLI,
      CHIKKAMAGALURU-577168.


11.   SMT MALLAMMA
      AGED ABOUT 54 YEARS,
      W/O.GURU NANJEGOWDA,
                                                ...3
                              3         RSA NO. 2073/2015

      R/AT SHETTIHALLI,
      BELUR TALUK,
      HASSAN DISTRICT-573201.
                                          ... APPELLANT/S
      (By Sri.:SHIVASHANKAR S.K, S.Y.KUMBAR AND
           JYOTHI.C, ADVOCATES)


AND


1.    SHRI DAYANANDA
      AGED ABOUT 30 YEARS,
      S/O.KUMARASWAMY,


2.    SHRI MANJEGOWDA
      AGED ABOUT 40 YEARS,
      S/O.CHIKKEGOWDA,


3.    SHRI MALLIKARJUN
      AGED ABOUT 51 YEARS,
      S/O.ESHWARAPPA,


4.    SHRI JAGADEESH
      AGED ABOUT 48 YEARS,
      S/O ESHWARAPPA,


5.    SHRI ANANDA
      AGED ABOUT 46 YEARS,
      S/O ESHWARAPPA,
                                                      ...4
                                   4             RSA NO. 2073/2015

6.     SHRI YOGISH
       AGED ABOUT 43 YEARS,
       S/O ESHWARAPPA,


       REPONDENTS 1 TO 6 ARE
       RESIDENT OF KANIVEHALLI,
       LAKYA HOBLI,
       CHIKKAMAGALURU TALUK-577168.


7.     SMT SUNANDA
       AGED ABOUT 50 YEARS,
       D/O.ESHWARAPPA,
       RESIDENT OF HOSAKOTE,
       CHIKKAMAGALURU TALUK 577168.
                                                   ...RESPONDENT/S


       REGULAR SECOND APPEAL FILED UNDER SECTION 100

OF CPC, AGAINST THE JUDGMENT AND DECREE DATED:

25.08.2015 PASSED IN R.A.NOS.135/2013 & 144/2013 ON THE

FILE   OF    PRINCIPAL     DISTRICT    JUDGE,   CHIKKAMAGALURU,

R.A.NO.135/2013 IS DISMISSING AND R.A.NO.144/2013 IS

ALLOWING THE APPEALS AND FILED AGAINST THE JUDGMENT

AND DECREE DATED 23.10.2013 PASSED IN O.S.NO.151/2004

ON     THE    FILE    OF    THE       SENIOR    CIVIL   JUDGE   AT

CHIKKAMAGALURU.

                                                                ...5
                                   5           RSA NO. 2073/2015

     This Regular Second Appeal coming on for Orders, this day

the Court made the following Order:-


                                  ORDER

One week time is granted to comply with the office

objections, failing which, the appeal shall stand dismissed

without reference to the Bench.

Sd/-

JUDGE

NOTE : Vide Court Order dated 03.09.2021, office objections

are not complied with, hence appeal shall stand dismissed.

COPY

Sd/-

ASSISTANT REGISTRAR T By: SV R By: PH C By: HKV S.O: DS Ty Date: 27.10.2021 C Date: 28.10.21