Citation : 2022 Latest Caselaw 12651 Kant
Judgement Date : 28 October, 2022
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 28TH DAY OF OCTOBER 2022
PRESENT
THE HON'BLE MR. JUSTICE ALOK ARADHE
AND
THE HON'BLE MS.JUSTICE J.M. KHAZI
R.P. NO.651 OF 2022
BETWEEN:
1. SRI. YELLAPPA
S/O VENKATAPPA
AGED ABOUT 80 YEARS
OCC: PRIVATE WORK.
2. SRI. MUNIVENKATA
S/O YELLAPPA
AGED ABOUT 57 YEARS
OCC: PRIVATE WORK.
3. SRI. MUNIYELLAPPA
S/O YELLAPPA
AGED ABOUT 51 YEARS
OCC: PRIVATE WORK.
4. SMT. YELLAMMA
D/O YELLAPPA
AGED ABOUT 47 YEARS
OCC PRIVATE WORK.
ALL ARE R/AT NO.206, HONGASANDRA
DHAKALEBANDEPALYA VILLAGE
BEGUR HOBLI , BENGALURU SOUTH TALUK
BENGALURU DISTRICT.
... PETITIONERS
2
(BY MR. BALU MAHENDRA Y.H. ADV., (ABSENT))
AND:
1. THE STATE OF KARNATAKA
REP BY ITS SECRETARY TO GOVERNMENT
REVENUE DEPARTMENT
VIDHANA SOUDHA, BENGALURU 560001.
2. THE DEPUTY COMMISSIONER
BENGALURU DISTRICT
BENGALURU 560001.
3. THE ASSISTANT COMMISSIONER
BENGALURU SOUTH SUB DIVISION
BENGALURU 560001.
4. SMT. KOKILATHANIGAVELU
W/O THANIGAVELUE
NO.9, HOSPALYA GOVT. NURSERY GARDEN
BENGALURU 560068.
5. SRI. VENKATARAMANAPPA
S/O LATE NARAYANAPPA
NO.3, 16th MAIN ROAD
BTM LAYOUT, BENGALURU 560076.
6. SRI. ELBERT DEVADATTA
S/O T DEVADATTA
NO. 27/28, OPP. HOSAPALYA
GOVT NURSERY GARDEN
BENGALURU 560068.
7. SRI. RAMESHBABU
S/O G. AKKULAPPA
NO. 61/1, MATHRU KRUPA LASKAR
HOSUR ROAD, ADUGODI
BENGALURU 560030.
8. SMT. SHYLAJA
W/O K V NARAYANA REDDY
3
NO.22/23/18, GURUKRUPA APTS
FLAT NO.103, 29TH A MAIN ROAD
HAL RAMAIAH COMPOUND
OPP BTM BUS STAND
BENGALURU -560068.
9. SMT. G. SUNANDA
W/O T. CHANDRASHEKAR
NEAR MASJID
DOMMASANDRA -560087
SARJAPURA HOBLI, ANEKAL TALUK.
10. SMT. SHOBHA DEVADATTA
W/O ELBERT DEVADATTA
NO.21/22, OPP HOSAPALYA
GOVT NURSERY GARDEN
BENGALURU -560 068.
11. SMT. JAYASHREE SUDHAKAR
W/O M A SUDHAKAR
NO.16/3, YELLUKUNTE LAYOUT
MANGAMMAPALYA
BENGALURU -560 068.
12. SMT. VINODA N
W/O G. VENKATESH
DOMMASANDRA JAM MASJID ROAD
NEAR SUBRAMANYA TEMPLE
5TH WARD, SARJAPURA -562 125
SARJAPURA HOBLI, ANEKAL TALUK.
13. SMT. LAKSHMI
W/O V NAGARAJU
HOUSE NO.33
OPP HOSAPALYA
GOVT NURSERY GARDEN
BENGALURU -560068.
14. SRI. VISVESHA
S/O C. KRISHNA REDDY
SAMASANDRAPALYA VILLAGE
4
AGARA POST
BENGALURU -560030.
15. SRI. N. SRINIVAS
S/O LATE NARAYANAPPA
MANGAMMANAPALYA VILLAGE
BOMMANAHALLI -562 127.
16. SRI. P.V. SRINIVAS REDDY
KOMMASANDRA VILLAGE
DOMMASANDRA POST -560087
SARJAPURA HOBLI, ANEKAL TALUK.
17. SRI. D. RAGHU
S/O N K DIRESWAMY
C/O MARUDAVANAN
NO.59, 4TH CROSS
MUNESHWARANAGAR
NEXT TO ITI LAYOUT
GARVEBHAVIPALYA
BENGALURU -560068.
18. CHANDRASHEKAR
S/O B. JAYARAM
NO.13 MUNESHWARA TEMPLE STREET
ADUGODI, BENGALURU -560030.
19. SRI. MUKUNDA REDDY
S/O D S RAMACHANDRA REDDY
NO.11, 1ST FLOOR 16TH CROSS
LAKKSANDRA, BENGALURU -560030.
20. SMT. PADMA
W/O VENKATASWAMY REDDY
NO.23, 17TH CROSS
WILSON GARDEN
BENGALURU -560030.
21. SMT. KALIYAMMA
W/O MANI
NO.35/48
5
SARANABASAPPA ROAD
5TH CROSS, 6TH MAIN
PATTEGARAPALYA
BENGALURU -560072.
22. SRI. K. SUBBA RAO
S/O KRISHNAPPA
NO.86, HOTEL GOKUL UPAHAR
HOSAPALYA MAIN ROAD
BOMMANAHALLI POST
BENGALURU -560068.
23. SRI. R. KRISHNAPPA
NO.82, HOSAPALYA MAIN ROAD
BOMMANAHALLI POST
BENGALURU -560068.
24. SRI. V. PAPANNA
S/O VENKATARAMANAPPA
NO.720/2, 2ND CROSS
VINAYAKANAGAR
NEAR KODDLIPANCHAYATH OFFICE
BENGALURU -560068.
25. SRI. SAJID AHMED
S/O ABDUL SATTAR
NO.84, NAL LAYOUT EAST END MAIN ROAD
JAYANAGAR 4TH T BLOCK
BENGALURU -560041.
26. SRI. RAJENDRAN
S/O V. SRIRANGA SHETTY
NO.35, 5TH CROSS
VENKATESHWARA LAYOUT
D R COLLEGE POST
SIDDAGUTTEPALYA
BENGALURU -560029.
27. SRI. S. SELVARAJ
S/O LATE SRIRANGASHETTY
NO.34/36, 5TH CROSS
6
VENKATESHWARA LAYOUT
D R COLLEGE POST
SIDDAGUNTEPALYA
BENGALURU -560029.
28. SRI. V. JAYARAM
S/O VENKATARAMA SHETTY
NO.7, KATHA NO.20/7
HONGASANDRA GARVEBHAVIPALYA
BEGUR HOBLI
BENGALURU SOUTH TALUK -560068.
29. SRI. MAHIL SWAMY
S/O VIYAPURISHETTY
NO.7, KATHA NO.20/7
HONGASANDRA GARVEBHAVIPALYA
BEGUR HOBLI
BENGALURU SOUTH TALUK -560068.
30. SRI. SOMANNA
S/O LATE MUNIYAPPA
NO.8, SOCIETY COLONY
NANJAPPA LAYOUT
3RD MAIN ROAD
ADUGODI, BENGALURU -560030.
31. SMT. SHANTHAMMA
W/O M.V. VENKATASWAMY
NO.61/1, BELLANNA COMPOUND
MOTAPALYAM, INDIRANAGAR
BENGALURU-560038.
... RESPONDENTS
(BY MR. B. RAJENDRA PRASAD, HCGP FOR R1 TO R3)
---
THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 R/W SECTION 114 OF CPC, PRAYING TO ALLOW
7
THIS REVIEW PETITION AND REVIEW THE ORDER DATED
22/07/2022, PASSED IN WRIT APPEAL NO.748/2021 AND
HEAR THE SAME A FRESH, AFTER GIVING AN OPPORTUNITY
TO THE APPELLANT COUNSEL, PASS AN APPROPRIATE
ORDER IN THE INTEREST OF JUSTICE AND EQUITY.
THIS R.P. COMING ON FOR ADMISSION, THIS DAY,
ALOK ARADHE J., MADE THE FOLLOWING:
ORDER
None for the petitioner even when the matter is
called in the second round.
Mr.B.Rajendra Prasad, learned Additional
Government Advocate for respondent.
We have perused the petition filed seeking review
of the judgment dated 22.07.2022 passed in
W.A.No.748/2021.
In our considered opinion, the judgment neither
suffers from jurisdictional infirmity nor any error
apparent on the face of the record warranting
interference of this court in exercise of review
jurisdiction.
In the result, the review petition fails and is
hereby dismissed.
Sd/-
JUDGE
Sd/-
JUDGE
SS
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