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Shri. Bhimappa Shiddappa ... vs Smt. Hampawwa W/O Nimbeppa Muttur
2022 Latest Caselaw 12638 Kant

Citation : 2022 Latest Caselaw 12638 Kant
Judgement Date : 28 October, 2022

Karnataka High Court
Shri. Bhimappa Shiddappa ... vs Smt. Hampawwa W/O Nimbeppa Muttur on 28 October, 2022
Bench: Jyoti Mulimani
                            1




             IN THE HIGH COURT OF KARNATAKA
                     DHARWAD BENCH

         DATED THIS THE 28TH DAY OF OCTOBER, 2022

                         BEFORE

          THE HON'BLE MS. JUSTICE JYOTI MULIMANI


     REGULAR SECOND APPEAL NO.100497 OF 2018 (DEC)


BETWEEN:

1.     SHRI BHIMAPPA SHIDDAPPA KADLIKOPPA,
       AGE:61 YEARS, OCC:AGRICULTURE,
       R/O SOPPADLA, TQ:RAMDURG,
       DIST: BELAGAVI.

2.     SMT.YALLAWWA HANUMANTH KUDDAPPANAVAR,
       AGE:56 YEARS, OCC:HOUSEHOLD WORK,
       R/O NARASAPUR, TQ:RAMDURG,
       DIST:BELAGAVI.

3.     SMT.BHIMAWWA KAREPPA BULLOJI,
       AGE:49 YEARS, OCC:HOUSEHOLD WORK,
       R/O SOPPADLA, TQ:RAMDURG,
       DIST: BELAGAVI.

4.     SHIVAPPA SHIDDAPPA KADLIKOPPA,
       AGE:36 YEARS, OCC:AGRICULTURE,
       R/O SOPPADLA, TQ:RAMDURG,
       DIST:BELAGAVI.

5.    SMT.MAYAWWA W/O SHIDDAPPA KADLIKOPPA,
      AGE:80 YEARS, OCC:HOUSEHOLD WORK,
      R/O SOPPADLA, TQ:RAMDURG,
      DIST: BELAGAVI.
                                           ...APPELLANTS
[BY SRI VINAY S.KOUJALAGI, ADVOCATE (ABSENT)]
                             2




AND:

1.     SMT.HAMPAWWA W/O NIMBEPPA MUTTUR,
       AGE:70 YEARS, OCC:HOUSEHOLD WORK,
       R/O YANAMPETH RAMDURG,
       TQ:RAMDURG, DIST:BELAGAVI.

2.     GURUSIDDAPPA NIMBEPPA MUTTUR,
       AGE:50 YEARS, OCC:BUSINESS,
       R/O YANAMPETH RAMDURG,
       TQ:RAMDURG, DIST:BELAGAVI.

3.     AJAYKUMAR S/O NIMBEPPA MUTTUR,
       AGE:45 YEARS, OCC:NIL,
       R/O YANAMPETH RAMDURG,
       TQ:RAMDURG, DIST:BELAGAVI.

4.     SADANAND S/O SHIDDAPPA MUTTUR,
       AGE:58 YEARS, OCC:GOVERNMENT SERVICE,
       C/O B.S.BALLOLLI, GROUND FLOOR,
       SHREYAS APARTMENT 161, BUDHWAR PETH,
       TILAKWADI, BELAGAVI.

5.     SMT.KAVITA W/O SHRIKANT LAMANI,
       AGE:45 YEARS, OCC:HOUSEHOLD WORK,
       R/O DADIBHAVI TANDA,
       TQ:RAMDURG, DIST:BELAGAVI.

6.     SMT.HIREWWA W/O PUNDALIK LAMANI,
       AGE:46 YEARS, OCC:HOUSEHOLD WORK,
       R/O DADIBHAVI TANDA,
       TQ:RAMDURG, DIST:BELAGAVI.

7.     SONAWWA W/O HANAMANTAPPA LAMANI,
       AGE:45 YEARS, OCC:AGRIL & HOUSEHOLD WORK,
       R/O DADIBHAVI TANDA,
       TQ:RAMDURG, DIST:BELAGAVI.

8.     BASAPPA YALLAPPA KADLIKOPPA,
       AGE:45 YEARS, OCC:AGRICULTURE,
       R/O SOPPADLA,
       TQ:RAMDURG, DIST:BELAGAVI.
                                           ... RESPONDENTS
                                  3




     THIS REGULAR SECOND APPEAL IS FILED UNDER SECTION
100 OF THE CIVIL PROCEDURE CODE, 1908, PRAYING TO SET
ASIDE THE JUDGMENT AND DECREE DATED 04.04.2018, PASSED
BY THE COURT OF II ADDITIONAL DISTRICT AND SESSIONS
JUDGE, BALAGAVI, IN R.A.NO.220/2013, AND THE JUDGMENT
AND DECREE DATED 28.03.2013, PASSED BY THE SENIOR CIVIL
JUDGE, RAMDURG, IN O.S.NO.127/2007, ETC.,.

     THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT PASSED THE FOLLOWING:

                           ORDER

Though the matter is called twice, there is no

representation on behalf of the appellant.

The appeal is filed in the year 2018. The appeal is

listed for orders regarding non compliance of office

objections for fourth time. As already noted above, the

matter is called twice, there is no representation on

behalf of the appellant. The appeal is dismissed for non

prosecution and also for non compliance of office

objections.

Sd/-

JUDGE

MRK

 
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