Karnataka High Court
Smt.Veena Kaddi vs Sri.Rajkumar Basava on 28 October, 2022
Bench: Jyoti Mulimani
1
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 28TH DAY OF OCTOBER, 2022
BEFORE
THE HON'BLE MS. JUSTICE JYOTI MULIMANI
REGULAR SECOND APPEAL NO.100307 OF 2019 (DEC/INJ)
BETWEEN:
1. SMT. VEENA KADDI
D/O SRI RAMCHANDRA
AFTER MARRIAGE SMT. VEENA
W/O SRIKANT MUCHHANDI
OCC: HOUSEWIFE, AGE: 42 YEARS,
R/O RISALDAR GALLI,
TQ: AND DIST. BELAGAVI.
2. SMT. JAYASHREE KADDI
D/O SRI RAMCHANDRA
AFTER MARRIAGE SMT. VEENA
W/O MARUTHI MULUGUNDGOUDAR
OCC: HOUSEWIFE, AGE: 38 YEARS,
R/O KASHIPETH GALLI,
TALUK: RAMDURG, DIST: BELAGAVI.
...APPELLANTS
(BY SRI. D.M. MANUNATH, ADVOCATE (ABSENT))
AND:
1. SRI. RAJKUMAR BASAVA
S/O SRI NARAYAN
OCC: BUSINESS, AGE: 54 YEARS,
R/O: PLOT NO. 125 AND 126,
HABIB LAYOUT, KESHWAPUR, HUBBALLI.
2. SMT. RADHABAI KADDI
W/O RAMCHANDRA
OCC: AGRICULTURE, AGE: 69 YEARS,
R/O H.NO 85,
2
MELGADE ONI, GOPANKOPPA,
TALUK: HUBBALI, DIST: DHARWAD.
3. SRI. PRAKASH KADDI
S/O RAMCHANDRA KADDI
OCC: GOVT. SERVANT,
AGE: 45 YEARS, R/O: H.NO 85,
MELGADE ONI, GOPANKOPPA,
TALUK: HUBBALLI, DIST.DHARWAD.
4. KUM. SAKSHI KADDI D/O PRAKASH
OCC: STUDENT, AGE: 12 YEARS,
R/O: H.NO.85, MELGADE ONI,
GOPANKOPPA, TALUK: HUBBALLI,
DIST: DHARWAD,
(R-4 IS RPTD. BY MINOR GUARDIAN R-3)
SRI PRAKASH KADDI
S/O RAMCHANDRA KADDI
OCC: GOVT SERVANT,
AGE:45 YEARS, R/O: H.NO 85,
MELGADE ONI, GOPANAKOPPA,
TALUK: HUBBALLI, DIST.DHARWAD)
5. KUM. SANKET KADDI S/O PRAKASH
OCC: STUDENT, AGE: 12 YEARS,
R/O. H.NO.85, MELGADE ONI, GOPANKOPPA,
TALUK: HUBBALLI, DIST:DHARWAD.
(R-5 IS RPTD. BY MINOR GUARDIAN R-3.
SRI. PRAKASH KADDI
S/O RAMCHANDRA KADDI
OCC:GOVT SERVANT, AGE:45 YEARS,
R/O H.NO.85, MELGADE ONI,
GOPANKOPPA,TALUK: HUBBALLI,
DIST.DHARWAD.
6. SRI. PRAVEEN KADDI
S/O RAMCHANDRA KADDI
OCC: PVT. SERVICE,
AGE:40 YEARS, R/O H.NO 85,
MELGADE ONI, GOPANKOPPA,
TALUK: HUBBALLI, DIST.DHARWAD.
3
7. KUM. SHRUSHTI KADDI
D/O PRAVEEN
OCC: STUDENT, AGE: 10 YEARS,
R/O H.NO.85, MELGADE ONI,
GOPANKOPPA, TALUK: HUBBALLI.
DIST.DHARWAD.
(R-7 IS RPTD. BY MINOR GUARDIAN R-6)
SRI PRAVEEN KADDI
S/O SRI RAMCHANDRA KADDI
OCC: PVT. SERVICE,
AGE: 40 YEARS, R/O H.NO 85,
MELGADE ONI, GOPANKOPPA,
TALUK: HUBBALLI, DIST: DHARWAD.
8. SRI. AJAY KADDI
S/O RAMCHANDRA KADDI
OCC: PVT SERVICE,
AGE: 40 YEARS, R/O H.NO 85,
MELGADE ONI, GOPANKOPPA,
TALUK: HUBBALLI, DIST: DHARWAD.
9. VIJAY KADDI
S/O RAMCHANDRA KADDI
OCC:AGRICULTURE,
AGE:38 YEARS, R/O: H.NO 85,
MELGADE ONI, GOPANKOPPA,
TQ.HUBBALLI, DIST.DHARWAD.
... RESPONDENTS
(BY SRI. B.D. HEGDE, ADVOCATE.)
THIS REGULAR SECOND APPEAL IS FILED UNDER SECTION
100 OF THE CIVIL PROCEDURE CODE, 1908, PRAYING TO SET
ASIDE THE JUDGMENT AND DECREE DATED 21.03.2019, PASSED
BY THE V ADDL. DIST AND SESSIONS JUDGE, DHARWAD,
SITTING AT HUBBALLI, IN R.A.NO.07/2018, AND ALLOW THE
APPEAL AND SET ASIDE THE ORDER DATED 06.12.2017, PASSED
BY THE II ADDITIONAL SENIOR CVIL JUDGE, HUBBALLI, IN
O.S.NO.239/2015, ETC.,.
THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT PASSED THE FOLLOWING:
4
ORDER
Though the matter is called twice, there is no
representation on behalf of the appellant.
The appeal is filed in the year 2018. The appeal is
listed for orders regarding non compliance of office
objections for fourth time. As already noted above, the
matter is called twice, there is no representation on
behalf of the appellant. The appeal is dismissed for non
prosecution and also for non compliance of office
objections.
Sd/-
JUDGE
MRK
