Sri Mahadevappa S/O Ningappa ... vs Smt Tippavva W/O Yallappa ...
2022 Latest Caselaw 12530 Kant

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                                    RFA No. 100487 of 2022

     IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

        DATED THIS THE 17TH DAY OF OCTOBER, 2022

                          BEFORE
            THE HON'BLE MR JUSTICE R.NATARAJ
REGULAR FIRST APPEAL NO. 100487 OF 2022 (PAR/POS-)
BETWEEN:

1.    SRI MAHADEVAPPA S/O NINGAPPA JEOJI
      AGE. 58 YEARS, OCC. AGRICULTURE,
      R/O. SANGEDEVARKOPPA,
      TQ. KALAGHATAGI,
      DHARWAD, PIN-581204

                                               ...APPELLANT

(BY SRI. VENKATESH M KHARVI.,ADVOCATE)

AND:
1.    SMT TIPPAVVA W/O YALLAPPA
      PADAPPANAVAR @ PIDAPPANAVAR
      AGE. 61 YEARS,
      OCC. HOUSEHOLD AND AGRICULTURE
      R/O. PARASAPUR,
      PO. RAYNAL, TQ. HUBBALLI,
      DIST. DHARWAD, PIN-580024

2.    SMT. GOURAVVA S/O. NINGAPPA JEOJI
      AGE. 53 YEARS, OCC. HOUSEHOLD,
      R/O. SANGEDEVARKOPPA,
      TQ. KALAGHATAGI,
      DHARWAD PIN-581204

3.    YALLAPPA S/O. NINGAPPA JEOJI
      AGE. 53 YEARS, OCC. AGRICULTURE,
      R/O. SANGEDEVARKOPPA,
      TQ. KALAGHATAGI,
      DHARWAD PIN-581204
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                                      RFA No. 100487 of 2022

4.   SHRI. GURUSIDDAPPA S/O. NINGAPPA JEOJI
     AGE. 50 YEARS, OCC. AGRICULTURE,
     R/O. SANGEDEVARKOPPA,
     TQ. KALAGHATAGI,
     DHARWAD PIN-581204
                                              ...RESPONDENTS

       THIS RFA IS FILED UNDER SECTION 96 OF CPC., PRAYING
TO SET ASIDE THE JUDGMENT AND DECREE DATED 14.02.2017
PASSED IN O.S.NO.131/2016 ON THE FILE OF THE SENIOR CIVIL
JUDGE AND JUDICIAL MAGISTRATE FIRST CLASS, KALAGHATAGI.

       THIS APPEAL COMING ON FOR ORDERS, THIS DAY COURT
DELIVERED THE FOLLOWING:

                         JUDGMENT

Learned counsel for the appellant has filed a memo to

withdraw the appeal and seeks liberty to file an appeal

before the appropriate Court.

In view of the memo, the appeal is dismissed as

withdrawn. It is open for the appellant to file appeal before

the appropriate Court.

Sd/-

JUDGE

YAN