Karnataka High Court
Dastagirsab S/O Lalsab Golandaj ... vs Mahiboob S/O Lalsab Golandaj And ... on 17 October, 2022
Bench: K.S.Mudagal, Anil B Katti
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 17TH DAY OF OCTOBER, 2022
PRESENT
THE HON'BLE MRS. JUSTICE K.S. MUDAGAL.
AND
THE HON'BLE MR. JUSTICE ANIL B. KATTI
REGULAR FIRST APPEAL No.200105/2016 (PAR)
BETWEEN:
1. Dastagirasab S/o. Lalsab Golandaj,
Since deceased by his LRs'.
1A) Pirarma W/o Dastagirsab Golandaj,
Age: 70 years, Occ: Household,
R/o. Tippu Sultan Chouk Hattir,
Tq: Muddebihal, Dist. Vijayapur (Wife).
1B) Aminsab S/o Dastagirsab Golandaj,
Age: 49 Years, Occ: Agriculture,
R/o. Tippu Sultan Chouk Hattir,
Tq: Muddebihal, Dist. Vijayapur (Son).
1C) Abdul Jabbar S/o Dastagirsab Golandaj,
Age: 46 Years, Occ: Agriculture,
R/o. Tippu Sultan Chouk Hattir,
Tq: Muddebihal, Dist. Vijayapur (Son).
1D) AbdulKhadar S/o Dastagirsab Golandaj,
Age: 42 Years, Occ: Agriculture,
R/o. Tippu Sultan Circle Killa Galli,
Tq: Muddebihal, Dist. Vijayapur (Son).
RFA No.200105/2016
2
1E) Mahaboobbi W/o Maheboob Lingasugur,
Age: 51 years, Occ: Household,
R/o. Shaikh Colony, Allapur Gate Road,
Tq: Vijayapur, Dist. Vijayapur (Daughter).
1F) Jaibunnisa W/o Sikandarbasha Islampur,
Age: 43 Years, Occ: Household,
R/o. Tippu Sultan Chouk Hattir,
Tq: Muddebihal, Dist. Vijayapur (Daughter().
1G) Maherunissa W/o Janusab Donnur,
Age: 40 Years, Occ: Household,
R/o. B.Bagewavadi Road, K.K.Colony,
Hudoo Colony, Vijayapur,
Dist. Vijayapur (Daughter).
1H) Kamarunisa W/o Mohd. Rafiq Attar,
Age: 38 Years, Occ: Household,
R/o. Azad Nagar, Muddebihal,
Tq: Muddebihal, Dist. Vijayapur (Daughter)
2. Abdul Rajak S/o Lalsab Golandaj,
Age: 63 years, Occ: Agriculture,
R/o. Melin Oni, Muddebihal,
Tq: Muddebihal, Dist. Vijayapur.
... Appellants
(By Sri Ajaykumar A.K, Advocate)
AND:
1. Mahiboob S/o. Lalsab Golandaj,
Age: 70 years, Occ: Agriculture,
R/o. Mahibub Nagar, Muddebihal,
Tq: Muddebihal, Dist. Vijayapur.
2. Smt. Kulsuma W/o. Bashyasab Akkalkot,
Age: 68 years, Occ: H.H.Work,
R/o. Melin Oni, Muddebihal,
Tq: Muddebihal,
Dist: Vijayapur.
RFA No.200105/2016
3
3. Abdulhabib S/o. Ameensab Lingsur,
Age: 53 years, Occ: ITI JTO Hubli,
R/o. Navnagar Hubli, Tq: Hubli,
Dist: Dharwad.
4. Mahammad Rafeek S/o. Ameensab Lingsur,
Age: 48 years, Occ: Teacher,
R/o. Mahibub Nagar, Muddebihal,
Tq: Muddebihal,
Dist: Vijayapur.
5. Mahiboobsab S/o Ameensab Lingsur,
Age: 56 years, Occ: Principal,
R/o. Shai Colony,
Vijayapur, Tq. &
Dist: Vijayapur.
... Respondents
(By Sri Basavaraj Kareddy, Advocate for R1;
Sri. Shivanand Patil, Advocate for R2 & R4'
R2(A) & (B) and R3 & R5 are served)
This Regular First Appeal is filed under Section 96 of the
Code of Civil Procedure, against the judgment and decree dated
26.10.2016 passed in O.S.No.17/2008 pending on the file of the
Senior Civil Judge, At Muddebihal, Wherein, the suit was partly
decreed.
This appeal coming on for orders, through physical
hearing/video conference, this day K.S. Mudagal, J., delivered
the following:
RFA No.200105/2016
4
JUDGMENT
The memo filed by the counsel for the appellants for
withdrawal of the appeal is recorded.
The appeal is dismissed as withdrawn.
Sd/-
JUDGE
Sd/-
JUDGE
SBS*
