Karnataka Slum Development Board vs Sri.B.Indu Kumar
2022 Latest Caselaw 12435 Kant

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 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

      DATED THIS THE 13TH DAY OF OCTOBER 2022

                       PRESENT

            THE HON'BLE MR. ALOK ARADHE
                ACTING CHIEF JUSTICE

                          AND

     THE HON'BLE MR.JUSTICE S.VISHWAJITH SHETTY

             W.A. NO.140 OF 2022 (S-RES)
                         IN
          W.P.Nos.38209-210 OF 2017 (S-RES)

BETWEEN:
KARNATAKA SLUM DEVELOPMENT BOARD
No.55, RESILDAR STREET
BENGALORE-560 020
REP. BY THE COMMISSIONER.
                                        ... APPELLANT
(BY MR. VEDA MURTHY M.V. ADV.,)

AND:
1.     SRI. B. INDU KUMAR
       S/O B. BOREGOUDA
       AGED 62 YEARS
       NOW WORKING AS SUPERINTENDENT
       KARNATAKA SLUM DEVELOPMENT BOARD
       NO.55, RESILDAR STREET
       BENGLALURU-560 020.

2.     H. HANUMANTHAPPA
       S/O LATE HONNIAH
       AGED 57 YEARS
       NOW WORKING AS SUPERINTENDENT
       KARNATAKA SLUM DEVELOPMENT BOARD
       NO.55, RESILDAR STREET, BENGLURU-560 020.
                         2



3.   SRI. B.V. BASAVARAJAIAH
     MAJOR
     NOW WORKING AS ASSISTANT REVENUE OFFICER
     KARNATAKA SLUM DEVELOPMENT BOARD
     NO.55, RESILDAR STREET
     BENGLURU-560 020.

4.   SRI. V. PUNDARIKA MURTHY
     MAJOR
     NOW WORKING AS ASSISTANT REVENUE OFFICER
     KARNATAKA SLUM DEVELOPMENT BOARD
     NO.55, RESILDAR STREET
     BENGLURU-560 020.

5.   SRI. V.H. BENKI, MAJOR
     WORKING AS SUPERINTENDENT
     KARNATAKA SLUM DEVELOPMENT BOARD
     BELLARY-583102.

6.   SRI. YATEESH KUMAR, MAJOR
     NOW WORKING AS ACCOUNTS SUPERINTENDENT
     KARNATAKA SLUM DEVELOPMENT BOARD
     NO.55 RESILDAR STREET -560 010.

7.   SMT. MANJULAPOSA, MAJOR
     WORKING AS FIRST DIVISION ASSISTANT
     KARNATAKA SLUM DEVELOPMENT BOARD
     DARWAD-580002.

8.   SMT. RATNAMMA, MAJOR
     WORKING AS FIRST DIVISION ASSISTANT
     KARNATAKA SLUM DEVELOPMENT BOARD
     NO.55, RESILDAR STREET
     BENGLURU-560 020.

9.   THE SECRETARY TO HOUSING DEPARTMENT
     KARNATAKA GOVERNMENT SECRETARIAT
     VIKASA SOUDHA, BENGALURU-560 001.
                                   ... RESPONDENTS
                       ---
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     THIS WRIT APPEAL IS FILED U/S 4 OF THE
KARNATAKA HIGH COURT ACT, PRAYING TO SET ASIDE THE
ORDER DATED 11/11/2021 PASSED BY THE LEARNED
SINGLE JUDGE IN WRIT PETITION NOS.38209-38210/2017
WHICH IS AT ANNEXURE-C BY ALLOWING THE APPEAL AS IT
IS NECESSARY.

     THIS WRIT APPEAL COMING ON FOR ORDERS, THIS
DAY,   ACTING   CHIEF  JUSTICE,  DELIVERED   THE
FOLLOWING:

                          JUDGMENT

Mr.Veda Murthy M.V., learned counsel for the

appellant has filed a memo seeking leave of this Court

to withdraw the appeal. The aforesaid memo is taken

on record.

Accordingly, the appeal is dismissed as

withdrawn.

Sd/-

ACTING CHIEF JUSTICE

Sd/-

JUDGE

RV