Smt K S Swarnamba vs The State Of Karnataka
2022 Latest Caselaw 13147 Kant

                          1



 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 18TH DAY OF NOVEMBER 2022

                      PRESENT

       THE HON'BLE MR. JUSTICE ALOK ARADHE

                        AND

         THE HON'BLE MS.JUSTICE J.M. KHAZI

                 R.P. NO.614 OF 2022
BETWEEN:

1.   SMT. K.S. SWARNAMBA
     AGED ABOUT 86 YEARS
     W/O LATE SHIVARAM
     RA./T NO 1630, 3RD MAIN
     1ST CROSS, 1ST PHASE
     5TH STAGE, BEML LAYOUT
     RAJARAJESHWARI NAGAR
     BENGALURU 560098.

2.   SMT. BHAGYALAKSHMI
     AGED 68 YEARS
     W/O LT. VENKATASWAMY
     R/AT NO 165, 2ND MAIN ROAD
     CHAMARAJPET, BENGALURU 560018.

3.   K S BALASUBRAMANYA
     AGED 66 YEARS
     S/O K.S. SHIVARAM
     R/AT NO.1630, 3RD MAIN
     1ST CROSS, 1ST PHASE, 5TH STAGE
     BEML LAYOUT, RAJARAJESHWARI NAGAR
     BENGALURU-560098.

4.   SMT. K.S. SAROJAMMA
     AGED ABOUT 63 YEARS
     W/O LATE D. SHAMKUMAR
                             2



     R/AT No. FB-60, HAL TOWNSHIP
     2ND MAIN, VIMANAPURA POST
     BENGALURU - 560 017.

5.   K S RAVINDRANATH
     AGED 59 YEARS
     S/O SRI SHIVARAM
     R/AT NO 32, 1ST MAIN
     GANGANAGAR EXTEN
     BENGALURU 560032.

6.   SRI K S CHANDRAKUKMAR
     AGED 57 YEARS
     S/O K S SHIVARAM
     R/AT 82/1, 3RD CROSS
     PUTTASWAMAPPA ROAD
     SRIRAMURA, BENGALURU 560021.

7.   SRI K S GURUPRASAD
     AGED 49 YEARS
     S/O K S SHIVARAM
     R/AT NO 32, 1ST MAIN ROAD
     GANGANGAR EXTENSION
     BENGALURU 560032.

                                         ... PETITIONERS
(BY MR. PRABHUGOUDA B. TUMBIGI, ADV.,)

AND:

1.   THE STATE OF KARNATAKA
     REP BY SECRETARY
     REVENUE DEPARTMENT
     M S BUILDING
     VIDHANA VEEDHI
     BENGALURU 560001.

2.   THE TAHASILDAR
     CHIKKABALLAPUR TALUK
     CHIKKABALLAUPR 562101.
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3.   SMT. C K SHANTHA
     AGED 63 YEARS
     W/O LT M VENKATESH
     R/AT NO.2, 107
     2ND A MAIN ROAD
     YELAHANKA NEW TOWN
     BENGALURU 560064.

4.   M. VENKATESH
     S/O LT M V MUNIYAPPA
     SINCE DECEASE BY LRS.

4(a) SRI M V MUNIRAJU
     AGED 38 YEARS
     S/O LT M VENKATESH
     R/AT NO.2
     107, 2ND A MAIN ROAD
     YELAHANAK NEW TOWN
     BENGALURU 560064.

4(b). SMT SOUMYA MUNIRAJU
      AGED 42 YEARS
      W/O M V MUNIRAJU
      R/AT NO.2
      107, 2ND A MAIN ROAD
      YELAHANAK NEW TOWN
      BENGALURU 560064.

                                 ... RESPONDENTS
(BY MR. B. RAJENDRA PRASAD, HCGP)
                         ---

       THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 R/W SECTION 114 OF CPC, PRAYING TO REVIEW
THE ORDER DATED 05/07/2022 IN W.A.NO.643/2021(KVOA)
I.E., ANNEXURE-A PASSED BY THIS HONBLE COURT WITH
BY PROVIDING AN OPPORTUNITY AND ALLOW THE
PETITION, IN THE INTEREST OF JUSTICE AND EQUITY.
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    THIS R.P. COMING ON FOR ADMISSION, THIS DAY,
ALOK ARADHE J., MADE THE FOLLOWING:

                               ORDER

This petition has been filed seeking review of the

judgment dated 05.07.2022 passed in W.A.No.643/2021.

The order passed by this court neither suffers from any error

apparent on the face of the record nor any jurisdictional

infirmity warranting interference of this court in exercise of

review jurisdiction.

In the result, petition fails and is hereby dismissed.

Sd/-

JUDGE

Sd/-

JUDGE

SS