Karnataka High Court
Shankarappa S/O Gurushantappa ... vs Kuruvatteppa S/O Gurushantappa ... on 18 November, 2022
Bench: Jyoti Mulimani
1
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 18TH DAY OF NOVEMBER, 2022
BEFORE
THE HON'BLE MS. JUSTICE JYOTI MULIMANI
REGULAR SECOND APPEAL NO.100618 OF 2018 (PAR)
BETWEEN:
1. SHANKARAPPA
S/O GURUSHANTAPPA KAMPLIKOPPA,
AGE: 66 YEARS, OCC:AGRICULTURE,
R/O UGNIKERI, TQ:KALAGHATAGI,
DIST:DHARWAD - 581 204.
2. ISHWARAPPA
S/O GURUSHANTAPPA KAMPLIKOPPA,
AGE:61 YEARS, OCC:AGRICULTURE,
R/O UGNIKERI, TQ:KALAGHATAGI,
DIST:DHARWAD - 581 204.
3. SHIVAPUTRAPPA
S/O GURUSHANTAPPA KAMPLIKOPPA,
AGE:52 YEARS, OCC:AGRICULTURE,
R/O UGNIKERI, TQ:KALAGHATAGI,
DIST:DHARWAD - 581 204.
4. SMT.YALLAVVA W/O ANAND KAMPLIKOPPA,
AGE:42 YEARS, OCC:HOUSEWIFE,
R/O UGNIKERI, TQ:KALAGHATAGI,
DIST:DHARWAD - 581 204.
5. GURUSHANTAPPA S/O ANAND KAMPLIKOPPA,
AGE:22 YEARS, OCC:STUDENT,
R/O UGNIKERI, TQ:KALAGHATAGI,
DIST:DHARWAD - 581 204.
2
6. SUNIL S/O ANAND KAMPLIKOPPA,
AGE:21 YEARS, OCC:STUDENT,
R/O UGNIKERI, TQ:KALAGHATAGI,
DIST:DHARWAD - 581 204.
7. SMT.SHIVAGANGAWWA
W/O VEERABHADRAPPA KUDALAGI,
AGE:72 YEARS, OCC:HOUSEHOLD WORK,
R/O UGNIKERI, TQ:KALAGHATAGI,
DIST:DHARWAD - 581 204.
8. SMT.BASAVANNEVVA W/O.MALLIKARJUN PATIL,
AGE:52 YEARS, OCC:HOUSEHOLD WORK,
R/O NARENDRA,
TQ & DIST:DHARWAD - 580 005.
9. SMT.KALLAVVA W/O SHIVAPPA HONNALLI,
AGE:50 YEARS, OCC:HOUSEHOLD WORK,
R/O BAGADAGERI, TQ:KALAGHATAGI,
DIST:DHARWAD - 581 196.
10. SMT.MANJULA W/O SHIVAPPA YALIWAL,
AGE:47 YEARS, OCC:HOUSEHOLD WORK,
R/O BAIRIDEVARAKOPPA, TQ:HUBBALLI,
DIST:DHARWAD - 580 025.
11. PRABHU S/O SHIVAPPA YELIWAL,
AGE:37 YEARS, OCC:AGRICULTURE,
R/O HIREHONNALLI, TQ:KALAGHATAGI,
DIST:DHARWAD - 580 114.
12. BASAVARAJ S/O SHIVAPPA YELIWAL,
AGE:35 YEARS, OCC:AGRICULTURE,
R/O HIREHONNALLI, TQ:KALAGHATAGI,
DIST:DHARWAD - 580 114.
13. SANGAPPA S/O SHIVAPPA YELIWAL,
AGE:32 YEARS, OCC:AGRICULTURE,
R/O HIREHONNALLI, TQ:KALAGHATAGI,
DIST:DHARWAD - 580114.
14. SMT.MANJULA D/O SHIVAPPA YELIWAL
@ SMT.MANJULA W/O BASAVARAJ BETAGERI,
3
AGE:37 YEARS, OCC:AGRICULTURE,
R/O HIREHONNALLI, TQ:KALAGHATAGI,
DIST:DHARWAD - 580 114.
...APPELLANTS
(BY SMT.M.A.MAHANDAR, ADVOCATE FOR
SMT.SUMANGALA A.CHAKALABBI, ADVOCATE)
AND:
1. KURUVATTEPPA
S/O GURUSHANTAPPA KAMPLIKOPPA,
AGE:47 YEARS, OCC:AGRICULTURE,
R/O UGNIKERI, TQ:KALAGHATAGI,
DIST:DHARWAD - 581 204.
2. BASAVARAJ
S/O GURUSHANTAPPA KAMPLIKOPPA,
AGE:41 YEARS, OCC:AGRICULTURE,
R/O UGNIKERI, TQ:KALAGHATAGI,
DIST:DHARWAD - 581 204.
3. SMT.PUSHPA
W/O SHIVANAND KAMPLIKOPPA,
AGE:56 YEARS, OCC:HOUSEWIFE,
R/O UGNIKERI, TQ:KALAGHATAGI,
DIST:DHARWAD - 581 204.
4. SMT.DEEPA W/O NINGAPPA GABBUR
AGE:28 YEARS, OCC:HOUSEWIFE,
R/O UGNIKERI, TQ:KALAGHATAGI,
DIST:DHARWAD - 581 204.
5. SMT.GEETA W/O MANJUNATH GABBUR,
AGE:26 YEARS, OCC:HOUSEWIFE,
R/O UGNIKERI, TQ:KALAGHATAGI,
DIST:DHARWAD - 581 204.
6. SMT.BASAVVA W/O CHANNAPPA GOKUL,
AGE:56 YEARS, OCC:HOUSEHOLD WORK,
R/O UGNIKERI, TQ:KALAGHATAGI,
DIST:DHARWAD - 581 204.
... RESPONDENTS
4
THIS REGULAR SECOND APPEAL IS FILED UNDER SECTION
100 OF THE CIVIL PROCEDURE CODE, 1908, PRAYING TO SET
ASIDE THE JUDGMENT AND DECREE DATED 13.07.2017, PASSED
BY THE COURT OF PRINCIPAL DISTRICT AND SESSIONS JUDGE,
DHARWAD, IN R.A.NO.220/2017, CONFIRMING THE JUDGMENT
AND DECREE DATED 19.03.2016, PASSED BY THE
III ADDITIONAL SENIOR CIVIL JUDGE, HUBBALLI, ITINERARY
COURT TO SENIOR CIVIL JUDGE, KALAGHATGI, IN
O.S.NO.120/2010.
THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT MADE THE FOLLOWING:
ORDER
Smt.M.A.Makandar, learned counsel on behalf of
Smt.Sumangala A. Chakalabbi, for appellants, has
appeared in person.
Learned counsel for appellants submits that a
memo has been filed stating that the appeal may be
dismissed as withdrawn. Learned counsel submits that
the memo may be placed on record and the appeal may
be dismissed as withdrawn.
Submission is noted.
Memo is placed on record.
Appeal is dismissed as withdrawn.
Sd/-
JUDGE
MRK
