Karnataka High Court
Chanabasanagouda Polis Patil @ ... vs The State Of Karnataka on 7 November, 2022
Bench: Alok Aradhe, S Vishwajith Shetty
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 7TH DAY OF NOVEMBER 2022
PRESENT
THE HON'BLE MR. JUSTICE ALOK ARADHE
AND
THE HON'BLE MR.JUSTICE S. VISHWAJITH SHETTY
R.P. NO.749 OF 2022
IN
W.A. NO.426 OF 2022 (LA-RES)
BETWEEN:
1. CHANABASANAGOUDA POLIS PATIL @
NINGANAGOUDA HOSAMANI
(EARLIER CALLED AS CHANABASANAGOUDA
HOSAMANI OR C A HOSAMANI)
AGED ABOUT 70 YEARS
S/O ADIVEPPAGOUDA
RESIDING AT "ARITE" NO.15
1ST CROSS, 10 'A' MAIN
INDIRANAGAR, 2ND STAGE
BENGALURU-560038.
2. SMT. VINUTHA H
AGED ABOUT 49 YEARS
W/O JAGADISH CHANDRA
DAUGHTER-IN-LAW OF C M HUGAR
RESIDING AT NO.50, 4TH MAIN ROAD
POSTAL COLONY, SANJAY NAGAR
BENGALURU-560094.
3. SMT. LEELAVATHI P
AGED ABOUT 42 YEARS
2
W/O CHANDRASHEKHAR
RESIDING AT NO.4
SURVEY NO.4, SURVEY NO.11
KODIGEHALLI
YELAHANKA TALUK
BENGALURU-560092.
4. SOMASHEKAR
AGED ABOUT 52 YEARS
RESIDING AT NO.8
SURVEY NO.11, KODIGEHALLI
YELAHANKA TALUK
BENGALURU-560092.
5. B. SRIDHAR
AGED ABOUT 59 YEARS
S/O BAPU RAO
RESIDING AT NO.3703
13TH CROSS, GAYATHRI NAGAR
BENGALURU-560021.
6. SMT. KAVITHA G S
AGED ABOUT 55 YEARS
W/O B. SRIDHAR
RESIDING AT NO.3703
13TH CROSS, GAYATHRI NAGAR
BENGALURU-560021.
7. DR. (SMT.) JAYASHRI
AGED ABOUT 42 YEARS
D/O GAVISIDDAPPA
RESIDING AT NO.88
5TH CROSS, PIPELINE ROAD
MSR NAGAR, BENGALURU-560054.
8. SMT. JAYALAKSHMI
AGED ABOUT 62 YEARS
RESIDING AT NO.18
SURVEY NO.11, KODIGEHALLI
YELAHANKA TALUK,
BENGALURU-560092.
3
9. M.R. SRINIVAS
AGED ABOUT 65 YEARS
RESIDING AT NO.20
SURVEY NO.11, KODIGEHALLI
YELAHANKA TALUK
BENGALURU-560092.
... PETITIONERS
(BY MR. SAMPAT ANAND SHETTY, ADV.,)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF REVENUE
VIDHANA SOUDHA
DR. B.R. AMBEDKAR VEEDHI
BENGALURU-560001.
2. THE SPECIAL LAND ACQUISITION OFFICER
3RD FLOOR, PODIUM BLOCK
VISHWESHWARAIAH TOWER
AMBEDKAR ROAD,
BENGALURU-560001.
3. NTI HOUSING CO-OPERATIVE SOCIETY LTD.,
(FORMERLY KNOWN AS NTI EMPLOYEES'
HOUSING CO OPERATIVE SOCIETY LTD.,)
OFFICE AT NO.84, 1ST FLOOR
8TH CROSS SUN SMILE
SERPENTINE ROAD
KUMARA PARK WEST
BENGALURU-560020.
4. THE COMMISSIONER
BENGALURU DEVELOPMENT AUTHORITY
T. CHOWDAIAH ROAD
KUMARA PARK WEST
BENGALURU-560020.
4
5. SRI. S. SHIVASWAMY
AGED ABOUT 52 YEARS
S/O SOMBAIAH
RESIDING AT NO.99
6TH B CROSS, MARUTHI LAYOUT
VIRUPAKSHAPURA, KODIGEHALLI
BENGALURU-560097.
6. SRI. A.M. MANOHAR
AGED ABOUT 46 YEARS
S/O MR. A.N. MAHADEVA REDDY
RESIDING AT NO.3
SURYA RESIDENCY
63 AND 64, BALAJI LAYOUT
6TH CROSS, KODIGEHALLI
BENGALURU-560092.
7. SRI. ANAND KARMAKOR
AGED ABOUT 49 YEARS
S/O LATE VIJAY KARMOKAR
RESIDING AT NO.3/11
1ST MAIN ROAD, MCP LAYOUT
SAHAKARNAGAR,
BENGALURU-560092.
8. SRI. PALESH KARMOKAR
AGED ABOUT 36 YEARS
S/O MR. L.H. KARMOKAR
RESIDING AT NO.3
1ST MAIN ROAD, AMCP LAYOUT
SAHAKARNAGAR, BENGALURU-560092.
9. MRS. BASANTHI RANI PAUL
AGED ABOUT 68 YEARS
W/O MR. R.N. PAUL
RESIDING AT NO.76, 2ND CROSS
DINNUR AJJAPPA BLOCK
R T NAGAR, BENGALURU-560032.
... RESPONDENTS
(BY MR. B. RAJENDRA PRASAD, HCGP)
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THIS REVIEW PETITION IS FILED UNDER ORDER 114
R/W ORDER 47 RULE 1 OF CPC, PRAYING TO GRANT A
REVIEW OF THE ORDER DATED 29/10/2022 PASSED BY
THIS HONBLE COURT IN WRIT APPEAL NO.426/2022 (LA-
RES). AND GRANT THE REVIEW PETITIONER SUCH OTHER
AND FURTHER RELIEF DEEMS FIT UNDER CIRCUMSTANCES
OF THE CASE.
THIS REVIEW PETITION COMING ON FOR ADMISSION,
THIS DAY, ALOK ARADHE J., MADE THE FOLLOWING:
ORDER
This petition has been filed for review of the
judgment dated 29.09.2022 passed by this Court in
W.A.No.426/2022.
2. We have heard Mr.Sampat Anand Shetty,
learned counsel for the appellant at length.
3. In our considered opinion, the aforesaid
judgment dated 29.09.2022 neither suffers from any
jurisdictional infirmity nor any error apparent on the
face of the record warranting interference of this Court
in exercise of review jurisdiction.
In the result, the review petition being bereft of
merits, is hereby dismissed.
Sd/-
JUDGE
Sd/-
JUDGE
RV
