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Smt Rathnamma vs Hulamma
2022 Latest Caselaw 12845 Kant

Citation : 2022 Latest Caselaw 12845 Kant
Judgement Date : 4 November, 2022

Karnataka High Court
Smt Rathnamma vs Hulamma on 4 November, 2022
Bench: R Nataraj
                                                    -1-




                                                                 RFA No. 1014 of 2007


                                    IN THE HIGH COURT OF KARNATAKA

                                             DHARWAD BENCH

                                DATED THIS THE 4TH DAY OF NOVEMBER, 2022

                                                 BEFORE
                                   THE HON'BLE MR JUSTICE R.NATARAJ
                               REGULAR FIRST APPEAL NO. 1014 OF 2007 (PAR-)
                        BETWEEN:

                        1.   SMT RATHNAMMA
                             W/O LATE PARMESHWARAPPA
                             AGED ABOUT 39 YEARS

                        2.   HULUKUNTEPPA
                             S/O LATE PARMESHWARAPPA
                             AGED ABOUT 21 YEARS

                        3.   HULIRAJ
                             S/O LATE PARMESHWARAPPA
                             AGED ABOUT 18 YEARS

                        4.   SMT HULIYAMMA D/O LATE PARMESHWARAPPA
                             W/O NAGARAJU
                             AGED ABOUT 20 YEARS
          Digitally
          signed by J        ALL ARE R/O NAGARAHUNASI,
          MAMATHA
J
          Date:
                             KUDLIGI TALUK,
MAMATHA   2022.11.07
          15:09:38
                             BELLARY DISTRICT PIN CODE 583135.
          +0530                                                        ...APPELLANTS
                        (BY SRI. J M UMESHA MURTHY, ADVOCATE)

                        AND:

                        1.   HULAMMA
                             W/O G.T. AJANEYAPPA
                             AGED ABOUT 60 YEARS
                             R/O KURALIHATTI MALAKALMURU
                             CHITRADURGA DT:577501.
                                    -2-




                                          RFA No. 1014 of 2007


2.   SMT JANAMMA
     W/O THIPPESWAMY
     AGED ABOUT 55 YEARS
     R/O GUDDAHALLI
     MALKAMURU TALUK
     CHITRADU8RGA DISTRICT-577501.
                                       ...RESPONDENTS
(BY SRI. M R S ASSOCIATES, ADVS. FOR R1 AND 2,
    SRI T.KOTRESH, ADV. FOR R1 AND R2)

    THIS RFA FILED U/S 96 OF CPC AGAINST THE
JUDGEMENT AND DECREE DATED 31.01.2005 PASSED IN
OS.NO. 117/2002 ON THE FILE OF THE CIVIL JUDGE (SR.DN.)
KUDLIGI, PARTLY DECREEING THE SUIT OR PARTITION.

     THIS APPEAL COMING ON FOR FINAL HEARING, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:

                           JUDGMENT

There is no representation for the appellants though the

case is called twice in the day.

Hence, the appeal is dismissed for non-prosecution.

(Sd/-) JUDGE

JM

 
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