Karnataka High Court
Sri V K Babu vs The Chairman on 3 November, 2022
Bench: Alok Aradhe, S Vishwajith Shetty
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 3RD DAY OF NOVEMBER 2022
PRESENT
THE HON'BLE MR. JUSTICE ALOK ARADHE
AND
THE HON'BLE MR.JUSTICE S. VISHWAJITH SHETTY
W.A. No.2610 OF 2018 (LR)
IN
W.P. No.11704 OF 2007 (GM-LR)
BETWEEN:
SRI V K BABU
S/O LATE MUNIKRISHNAPPA
AGED ABOUT 50 YEARS
RESIDENT OF VARTHUR VILLAGE
VARTHUR HOBLI,
BANGALORE EAST TALUK-560057
... APPELLANT
(BY MR. CHETHAN B, ADV.,)
AND:
1. THE CHAIRMAN
LAND TRIBUNAL
BANGALORE SOUTH TALUK
BANGALORE CITY-560001.
2. THE UNDER SECRETARY
DEPARTMENT OF REVENUES
VIDHANA SOUDHA
BANGALORE-560001.
3. SMT. YASHODAMMA K.S
2
W/O LATE NARAYANA RAO
AGED ABOUT 84 YEARS
4. SRI. B.N. SRINIVASA RAO
S/O LATE NARAYANA RAO
AGED ABOUT 63 YEARS
5. SRI. B.N. GOPINATH
S/O LATE NARAYANA RAO
AGED ABOUT 58 YEARS
6. SMT. B.N. BHARATHI
D/O LATE NARAYANA RAO
AGED ABOUT 66 YEARS
7. SMT. B.N. SUDHARATHANA
D/O LATE NARAYANA RAO
AGED ABOUT 55 YEARS
8. SMT. B.N. PRABHA
D/O LATE NARAYANA RAO
AGED ABOUT 55 YEARS
THE APPELLANTS NO.3 TO 8
R/AT NO.134, UPSTAIRS,
42ND CROSS, 8TH BLOCK,
JAYANAGAR
BANGALORE-560082.
R3 TO R8 DELETED AS PER
COURT ORDER DT. 03.02.2020
9. SRI. LAKSHMAN RAJU
SINCE DECEASED
9(i) MR. PRASANNA KONDOOR
S/O LATE LAKSHMANA RAJU
AGED MAJOR
9(ii) SUNITHA KONDOOR
D/O LATE LAKSHMANA RAJU
AGED MAJOR
3
9(iii) VINUTHA KONDOOR
D/O LATE LAKSHMANA RAJU
AGED MAJOR
RESPONDENTS 9(i) TO 9(iii) ARE
R/AT NO.487, 9TH MAIN, 3RD CROSS
HAL II STAGE
BANGALORE-560008.
10. SMT. K. SHANTAKUMAR
W/O LATE LAKSHMANA RAJU
AGED ABOUT 69 YEARS
R/AT NO.487,
9TH MAIN, 3RD CROSS,
HAL II STAGE
BANGALORE-560008.
11. SRI SANJEEVAPPA
SINCE DECEASED BY
HIS LEGAL REPRESENTATIVES
11(a) SMT. TANAMMA
W/O LATE SANJEEVAPA
AGED ABOUT 91 YEARS
11(b) SMT. SAVITHRAMMA
D/O LATE SANJEEVAPA
AGED ABOUT 58 YEARS
11(c) SRI MUNISWAMY
S/O LATE SANJEEVAPA
AGED ABOUT 56 YEARS
11(d) SRI MUNIRAJU
S/O LATE SANJEEVAPA
AGED ABOUT 54 YEARS
11(e) SMT. SUNANDAMMA
D/O LATE SANJEEVAPA
AGED ABOUT 50 YEARS
11(f) SRI. PRABHU
4
S/O LATE SANJEEVAPA
AGED ABOUT 48 YEARS
11(g) SMT.MANJULA
SINCE DECEASED LRS
11g(i) SUNIL
S/O NARAYANASWAMY
AGED ABOUT 25 YEARS
11g(ii)SHWETHA
D/O NARAYANASWAMY
AGED ABOUT 22 YEARS
11g(iii)SRUTHI
D/O NARAYANASWAMY
AGED ABOUT 21 YEARS
11.g(i) TO 11g.(iii) ARE R/O
NO.12078, BEHIND HOUSE OF EDGA ROAD
VARTHUR BANGALORE-560057.
11(h) SMT. RAJAMMA
D/O LATE SANJEEVAPPA
AGED ABOUT 42 YEARS
11(i) SMT. GOWRAMMA
W/O LATE SANJEEVAPPA
AGED ABOUT 75 YEARS
11(j) SMT. LAKSHMAMMA
D/O LATE SANJEEVAPPA
AGED ABOUT 50 YEARS
11(k) SMT. PRAMEELAMMA
D/O LATE SANJEEVAPPA
AGED ABOUT 48 YEARS
11(l) SRI RAVEENDRA
5
S/O LATE SANJEEVAPPA
AGED ABOUT 47 YEARS
11(m) SMT. YALLAMMA
D/O LATE SANJEEVAPPA
AGED ABOUT 45 YEARS
ALL THE ABOVE ARE THE R/O
NO.1208, BEHIND HOUSE OF EDGA ROAD
VARTHUR BENGALURU-560057.
12. SRI. T MUNISWAMY
S/O M CHIKKA THIPPANNA
AGED ABOUT 52 YEARS
R/AT VARTHUR BALLEGERE ROAD
VARTHUR VILLAGE AND HOBLI
BANGALORE SOUTH TALUK
BANGALORE CITY.
13. SRI. B.S. ASWATHAPPA
S/O SANJEEVAPPA
AGED ABOUT 62 YEARS
VARTHUR VILLAGE
VARTHUR HOBLI
BANGALORE EAST TALUK
... RESPONDENTS
(BY MR. LAXMI NARAYANA, AGA FOR R1 & R2
MR. ROHITH RAO N, ADV., FOR R9(A-C) & R10
MR. VENKATESH T DESHPANDE, ADV., FOR R11
(A-R & H-M), R12 & R13)
V/O DTD. 03.02.2020 R3-R8 ARE DELETED
---
THIS W.A. IS FILED U/S 4 OF THE KARNATAKA HIGH
COURT ACT PRAYING TO i)SET ASIDE THE JUDGMENT
AND ORDER DATED 4/1/2018 PASSED IN WP
11704/2007 [LR] BY THE LEARNED SINGLE JUDGE
ii)ALLOW THE WRIT APPEAL IN WP 11704/2007 [LR] AS
PRAYED FOR
6
THIS W.A. COMING ON FOR HEARING, THIS DAY,
ALOK ARADHE J., DELIVERED THE FOLLOWING:
JUDGMENT
None for the appellant even when the matter is
called in the second round.
It appears the appellant is not interested in
prosecuting the appeal, the same is dismissed for
want of prosecution.
Sd/-
JUDGE
Sd/-
JUDGE
SS
