Abdul Siddiq S/O Abdul Khader vs Meer Kauser Ali S/O Late Khijar Ali
2022 Latest Caselaw 7816 Kant

                             1


       IN THE HIGH COURT OF KARNATAKA AT BENGALURU

           DATED THIS THE 31ST DAY OF MAY, 2022

                          BEFORE

        THE HON'BLE MR. JUSTICE RAVI V. HOSMANI

                   R.S.A.NO.280 OF 2010

BETWEEN:

ABDUL SIDDIQ
S/O ABDUL KHADER
MAJOR
R/O T.B.BLOCK,
NES COLONY
PERIYAPATNA TALUK 570 123,
MYSORE DISTRICT.                           ...APPELLANT

(BY SRI. T N RAGHUPATHY, ADVOCATE - ABSENT)

AND:

1 . MEER KAUSER ALI
    S/O LATE KHIJAR ALI
    MAJOR

2 . MEER KANAK ALI
    @ MEER SAKUNAR ALI
    S/O LATE KHIJAR ALI @ BHIJAR SAB
    MAJOR

   BOTH ARE R/AT DODDABEEDHI,
   PERIYAPATNA TOWN
   MYSORE DISTRICT
                                          ...RESPONDENTS
                                    2


R1(1) DEAD, R1(2 TO 4) SERVED
V/O DATED 10.02.2021
APPEAL AGAINST R2 IS ABATED
R3 TO R5 SERVED)

      THIS R.S.A IS FILED UNDER SECTION 100 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 6.10.2009 PASSED IN
R.A.NO.251/2009 (OLD R.A.NO.174/2004) ON THE FILE OF THE
CIVIL JUDGE (SR.DN) & JMFC., HUNSUR, DISMISSING THE APPEAL
AND CONFIRMING THE JUDGMENT AND DECREE DATED 16.9.2004
PASSED IN O.S.NO.101/1998 ON THE FILE OF THE CIVIL JUDGE
(JR.DN) & JMFC., PERIYAPATNA.

     THIS RSA COMING ON FOR ORDERS THIS DAY THE COURT
DELIVERED THE FOLLOWING:

                            JUDGMENT

It is submitted that sole appellant died on

16.06.2020.

The said submission is placed on record.

As legal representatives are not brought on record

within time, appeal is dismissed as abated.

Sd/-

JUDGE AKV