Citation : 2022 Latest Caselaw 7696 Kant
Judgement Date : 30 May, 2022
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RFA No. 4122 of 2012
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 30TH DAY OF MAY, 2022
PRESENT
THE HON'BLE MRS. JUSTICE K.S.MUDAGAL
AND
THE HON'BLE MR. JUSTICE M.G.S. KAMAL
REGULAR FIRST APPEAL NO. 4122 OF 2012 (PAR-)
BETWEEN:
1. SANNANAGAPPA S/O TIRAKAPPA KAKI,
AGE: 72, YEARS, OCC: BUSINESS,R/O: KAKIYAVAR
ONI,KURUBAGERI, RANEBENNUR,DIST: HAVERI
581110 SINCE DECEASED BY LRS. V.C.O. DATED
28.9.2020
1(a) SMT. NAGAVVA W/O SANNAGAPPA KAKI,
AGE: 70 YEARS, OCC: HOUSEHOLD, R/O:
KAKIYAVAR ONI, KURUBAGERI, RANEBENNUR,DIST:
HAVERI,
1(B) SHRI. BHIMAPPA S/O SANNANAGAPPA KAKI,
AGE: 54 YEARS, OCC: AGRICULTURE, R/O:
KAKIYAVAR ONI, KURUBAGERI, RANEBENNUR,DIST:
HAVERI
1(C) SHRI. RAMAPPA S/O SANNANAGAPPA KAKI,
AGE: 50 YEARS, OCC: AGRICULTURE, R/O:
KAKIYAVAR ONI, KURUBAGERI, RANEBENNUR,DIST:
HAVERI
1(D) SMT. MANJULA W/O MANJUNATH KAKI,
AGE: 50 YEARS, OCC: HOUSEHOLD WORK,
R/O: KAKIYAVAR ONI, KURUBAGERI,
RANEBENNUR,DIST: HAVERI
1(E) SMT. DEEPA W/O VINAYAK SHAVI,
AGE: 28 YEARS, OCC: HOUSEHOLD WORK,
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RFA No. 4122 of 2012
SURYA KIRAN SOCIETY,
11B/17, NEW MHADA COLONY,
SSIVENERI VASAHATH ROAD,
OPP: POLICE QUARTERS, ANDHERI EAST,
MUMBAI-400093.
... APPELLANTS
(BY SRI. B S KAMATE.,ADVOCATE)
AND:
1. BASANAGOUDA S/O GUDDANAGOUDA
KAREGOUDAR,
AGE: 25 YEARS, OCC: COOLIE,R/O: DEVAGIRI-
YALLAPUR,TQ and DIST: HAVERI-581110.
2. SHAKUNTALA W/O GANESHAPPA,
BETAGERI @ MOTEPPANAVAR,AGE: 27 YEARS, OCC:
HOUSE WORK,R/O: HERUR, TQ: HANGAL,
DIST: HAVERI-581110.
3. LAXMAVVA D/O GUDDANAGOUDA KAREGOUDAR,
AGE: 23 YEARS, OCC: COOLIE,R/O: DEVAGIRI-
YALLAPUR,TQ and DIST: HAVERI--581110.
4. NANDA D/O NAGANAGOUDA KAREGOUDAR,
AGE: 26 YEARS, OCC: COOLIE,R/O: SHIRAHATTI,
TALUK:SHIRAHATTI,DIST: GADAG-512101.
5. MANJULA D/O NAGANAGOUDA KAREGOUDAR
AGE: 26 YEARS, OCC: COOLIE,R/O: SHIRAHATTI,
TALUK:SHIRAHATTI,DIST: GADAG-512101
6A. SANJAYA GOUDA S/O NEELANAGOUDA
KAREGOUDAR,
AGE: 15 YEARS, OC: STUDENT,MINOR REP. BY M/G
NATURAL MOTHERMANJULA W/O NEELANAGOUDA
KAREGOUDARAGE: 34 YEARS, OCC: HOUSE WORK,
R/O: DEVAGERI-YALLAPUR.
TQ and DIST: HAVERI--581110.
6B. SANGEETA D/O NEELANAGOUDA KAREGOUDAR,
AGE: 13 YEARS, OCC: STUDENT,MINOR REP. BY
M/G NATURAL MOTHERMANJULA W/O
NEELANAGOUDA KAREGOUDAR, AGE: 34 YEARS,
OCC: HOUSE WORK,
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RFA No. 4122 of 2012
R/O: DEVAGERI YALLAPUR,
TQ and DIST: HAVERI--581110.
7A. KAVERI D/O NEELANAGOUDA KAREGOUDAR,
AGE: 10 YEARS, OC: STUDENT,MINOR REP. BY M/G
NATURAL MOTHERPARAVVA W/O NEELANAOUDA
KAREGOUDAR,AGE: 37 YEARS, OCC: HOUSE
WORK,R/O: DEVAGERI YALLAPUR, TQ and DIST:
HAVERI--581110.
7B. MALLANAGOUDA S/O NEELANAGOUDA KAREGOUDAR
AGE: 8 YEARS, OC: STUDENT,MINOR REP. BY M/G
NATURAL MOTHERPARAVVA W/O NEELANAOUDA
KAREGOUDAR, AGE: 37 YEARS, OCC: HOUSE
WORK,R/O: DEVAGERI YALLAPUR, TQ and DIST:
HAVERI--581110.
8. NIMBAVVA W/O MALLAPPA GULED,
AGE: 50 YEARS, OCC: HOUSEHOLD WORK,R/O:
CHALLAL, TALUK: SAVANUR,DIST: HAVERI-581110.
9. NINGANAGOUDA S/O BASANAGOUDA KAREGOUDAR,
AGE: 72 YEARS, OCC: NIL,R/O: DEVAGIRI
YELLAPUR,DIST: HAVERI-581110.
10. GUDDANAGOUDA S/O BASANAGOUDA
KAREGOUDAR,
SINCE DECEASED BY HIS LR S,
10A. MAHESHAVVA W/O GUDDANAGOUDA
KAREGOUDAR,AGE: 47 YEARS, OCC: HOUSEHOLD
WORK,R/O: DEVAGIRI YALLAPUR,DIST: HAVERI-
581110.
11. NAGANAGOUDA S/O NINGANAGOUDA KAREGOUDA,
AGE: 50 YEARS, OCC: COOLIE,R/O: DEVAGIRI
YALLAPURTQ and DIST: HAVERI-581110.
12. NEELANAGOUDA S/O NINGANAGOUDA
KAREGOUDAR,
AGE: 38 YEARS, OCC: COOLIE,R/O: DEVAGIRI
YALLAPURTQ and DIST: HAVERI-581110.
13. GANGAVVA W/O CHANNABASAPPA JINNUR,
AGE: 57 YEARS, OCC: COOLIE,R/O: DEVAGIRI
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RFA No. 4122 of 2012
YALLAPURTQ and DIST: HAVERI-581110.
14. NAGAVVA W/O MAHADEVAPPA GURANALLI @ METI,
AGE: 55 YEARS, OCC: HOUSE WORK,R/O: YALIWAL,
TQ: KUNDAGOL,TQ and DIST: HAVERI-581110.
15. GANGAVVA W/O MALLANAGOUDA KAREGOUDAR,
AGE: 70 YEARS, OCC: NIL,R/O: DEVAGIRI
YALLAPUR,
TQ and DIST: HAVERI-581110.
16. NEELANAGOUDA S/O MALLANAGOUDA
KAREGOUDAR,
AGE: 45 YEARS, OCC: COOLIE,R/O: DEVAGIRI-
YALLAPUR,TQ and DIST: HAVERI-581110.
17. PUTTAVVA W/O NINGAPPA DYAMMANAVAR,
AGE: 52 YEARS, OCC: COOLIE,R/O: DEVAGIR-
YALLAPUR,TQ and DIST: HAVERI-581110.
18. RATNAVVA W/O BHARAMAPPA PUJAR,
AGE: 48 YEARS, OCC: HOUSEHOLD WORK,R/O:
PANIGATTI, TQ: SHIGGAON,DIST: HAVERI.
...RESPONDENTS
(BY SRI. N.P. VIVEKMEHTA FOR R1-R8, ADVOCATE
R6-(A&B ARE MINORS R/BY. -R5, R9 DECEASED
R10 TO R18 NOTICE SERVED)
RFA FILED UNDER SEC.96 OF CPC, AGAINST THE
JUDGMENT AND DECREE DTD:23-06-2012 PASSED IN
O.S.NO.55/2010 ON THE FILE OF THE ADDL.SENIOR CIVIL
JUDGE, HAVERI, PARTLY DECREEING THE SUIT FILED FOR
PARTITION.
THIS APPEAL COMING ON FOR ORDERS, THIS DAY,
K.S.MUDAGAL J., DELIVERED THE FOLLOWING:
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RFA No. 4122 of 2012
ORDER
The learned counsel for the appellants files memo for
withdrawal of the appeal.
2. The memo is accepted.
3. Appeal is dismissed as withdrawn.
Sd/-
JUDGE
Sd/-
JUDGE
VMB
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