Sri B Rajegowda vs Sri Rangegowda
2022 Latest Caselaw 7474 Kant

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IN THE HIGH COURT OF KARNATAKA AT BENGALURU

          DATED THIS THE 25TH DAY OF MAY, 2022

                         BEFORE

        THE HON'BLE MR.JUSTICE N.S.SANJAY GOWDA

            REVIEW PETITION No.407/2022

BETWEEN:

SRI B RAJEGOWDA
S/O LATE BALEGOWDA @ SANNEGOWDA
AGED ABOUT 60 YEARS
RESIDING AT SHETTYHALLI VILLAGE
SHANTHIGRAMA HOBLI
HASSAN TALUK
HASSAN - 573 201.
                                          ... PETITIONER
(BY SRI. KUMAR RAM C M, ADVOCATE)

AND:

1.     SRI RANGEGOWDA
       S/O ANNEGOWDA, @ THAMMANNA,
       AGED ABOUT 65 YEARS,
       RESIDING AT SHETTIHALLI VILLAGE,
       SHANTHIGRAMA HOBLI,
       HASSAN TALUK
       HASSAN-573 201.

2.     SMT. KAVERAMMA
       W/O RANGEGOWDA, @ PAPERGOWDA,
       AGED ABOUT 65 YEARS
       RESIDING AT SHETTIHALLI VILLAGE,
       SHANTHIGRAMA HOBLI
       HASSAN TALUK
       HASSAN-573 201.
                                     ... RESPONDENTS
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     THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 READ WITH SECTION 114 OF CPC, PRAYING TO
REVIEW THE JUDGMENT DATED ORDER DATED: 21.01.2020
IN RSA 1939/2016 AND PASS SUCH OTHER ORDERS AS THIS
HON'BLE COURT DEEMS FIT IN THE FACTS AND
CIRCUMSTANCES OF THE CASE, IN THE INTEREST OF
JUSTICE.

     THIS PETITION COMING ON FOR ORDERS THIS DAY,
THE COURT MADE THE FOLLOWING:

                            ORDER

Heard.

No grounds.

Review petition is rejected.

Sd/-

JUDGE

nms