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Smt Lalithamma vs M K Krishnegowda
2022 Latest Caselaw 5393 Kant

Citation : 2022 Latest Caselaw 5393 Kant
Judgement Date : 24 March, 2022

Karnataka High Court
Smt Lalithamma vs M K Krishnegowda on 24 March, 2022
Bench: R. Nataraj
                          1




     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 24TH DAY OF MARCH, 2022

                       BEFORE

          THE HON'BLE MR.JUSTICE R. NATARAJ

      REGULAR SECOND APPEAL NO.11 OF 2021 (PAR)


BETWEEN:

SMT. LALITHAMMA
D/O M. P. KRISHNEGOWDA,
AGED ABOUT 70 YEARS,
R/AT DUDDANA HALLI
ATHAGUR HOBLI,
MADDUR TALUK
MANDYA DISTRICT.
                                       ...APPELLANT

(BY SRI: CHANDRASHEKAR H.B AND
    SRI: VEERESHA.K., ADVOCATES (ABSENT))

AND :

1.   M.K. KRISHNEGOWDA
     S/O M.P KRISHNEGOWDA
     AGED ABOUT 75 YEARS,
     R/AT OPP: SPUN SILK MILL,
     MANGALWARPETE,
     CHANNAPATNA TALUK
     RAMANAGARA DISTRICT - 571 511.

2.   SMT.SHANTAMMA
     W/O LATE SHAMBUGOWDA,
     AGED ABOUT 62 YEARS,
     R/AT MANGALWARPETE,
     CHANNAPATNA TALUK
     RAMANAGARA DISTRICT- 571 511.
                             2




3.   RAJESHA
     S/O LATE PUTTALINGAIAH
     AGED ABOUT 45 YEARS,
     R/AT DUNDANA HALLI
     ATHAGUR HOBLI,
     MADDUR TALUK,
     MANDYA DISTRICT - 571 511.
                                    ... RESPONDENTS

(BY SRI: SARAVANA.S., ADVOCATE FOR C/R1)
                        --------

      THIS REGULAR SECOND APPEAL IS FILED UNDER
SECTION 100 OF CPC 1908 AGAINST THE JUDGMENT AND
DECREE DATED 14.08.2020 PASSED IN RA No.31/2015 ON
THE FILE OF THE SENIOR CIVIL JUDGE AND JMFC,
CHANNAPATNA, DISMISSING THE APPEAL AND CONFIRMING
THE JUDGMENT AND DECREE DATED 31.07.2010 PASSED IN
OS.No.113/2002 ON THE FILE OF THE PRINCIPAL CIVIL
JUDGE AND JMFC, CHANNAPATNA.

     THIS APPEAL COMING ON FOR ADMISSION THIS DAY,
THE COURT DELIVERED THE FOLLOWING:-

                       JUDGMENT

There is no representation for the appellant

though the appeal is called twice in the day.

2. Hence, the appeal is dismissed for non-

prosecution.

Sd/-

JUDGE *mn/-

 
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