Sri. L. Hanuma Reddy vs Sri. M.R. Kumar
2022 Latest Caselaw 4752 Kant

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IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 14TH DAY OF MARCH, 2022

                        BEFORE

          THE HON'BLE MR.JUSTICE R.NATARAJ

 REGULAR SECOND APPEAL NO.1167 OF 2016 (INJ)

BETWEEN:

SRI. L. HANUMA REDDY
S/O U. LAKSHMANA REDDY,
AGED ABOUT 60 YEARS,
R/AT NO.73,
RATHNAVILAS ROAD,
BASAVANAGUDI,
BANGALORE-560004
                                    ...APPELLANT
(BY SRI. V.VINOD REDDY AND SRI. K.J. JAGADEESHA,
ADVOCATES (ABSENT))

AND:

SRI. M.R. KUMAR
S/O MUNISWAMY,
AGED ABOUT 49 YEARS,
R/AT NO.113/1,
"VENKATESHWARA NILAYA",
ANJANAPURA, UTTARAHALLI HOBLI,
BANGALORE SOUTH TALUK-560024.
                                    ...RESPONDENT
(BY SRI. SRIDHARA MURTHY H.L., ADVOCATE FOR CAVEATOR
RESPONDENT)

     THIS REGULAR SECOND APPEAL IS FILED UNDER
SECTION 100 OF THE CODE OF CIVIL PROCEDURE, 1908
AGAINST THE JUDGMENT AND DECREE DATED 15.02.2016
PASSED IN RA NO.90/2011 ON THE FILE OF THE VII ADDL.
DISTRICT AND SESSIONS JUDGE, C/C I ADDL. DISTRICT AND
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SESSIONS JUDGE, BENGALURU RURAL DISTRICT, BENGALURU,
DISMISSING THE APPEAL AND CONFIRMING THE JUDGMENT
AND DECREE DATED 12.08.2010 PASSED IN O.S NO.651/2004
ON THE FILE OF THE PRL. II CIVIL JUDGE (JR.DN.), BENGALURU
RURAL DISTRICT, BENGALURU.

     THIS APPEAL COMING ON FOR ADMISSION THIS DAY,
THE COURT DELIVERED THE FOLLOWING:

                        JUDGMENT

There is no representation for the appellant though

the case is called twice in the day.

Hence, the Appeal is dismissed for non-prosecution.

Sd/-

JUDGE

sma