Karnataka High Court
Sri K Suresh vs Sri Santosh on 7 March, 2022
Bench: P.S.Dinesh Kumar, M G Uma
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 7TH DAY OF MARCH, 2022
PRESENT
THE HON'BLE MR. JUSTICE P.S.DINESH KUMAR
AND
THE HON'BLE MRS. JUSTICE M.G.UMA
M.F.A.No.3451/2016(MV-D)
C/W
M.F.A.No.3452/2016(MV-I)
IN M.F.A.No.3451/2016:
BETWEEN:
SRI.K.SURESH
S/O GADIKRISHNAPPA
AGE:MAJOR
No.81, DODDABOMMASANDRA
VIDYARANYAPURA,
BENGALORU -560 097 ..APPELLANT
(BY SRI.SURESH M. LATUR, ADVOCATE THROUGH VC)
AND:
1. SRI.SELVARAJ,
S/O LATE CHINNASWAMY
AGE: 59 YEARS
2. SMT.RUKMANI
2
W/O SELVARAJ
AGE: 52 YEARS
BOTH ARE R/AT NO.39,
KRISHNAPPA BUILDING
10TH CROSS, KALANAGAR,
KAMMAGONDANAHALLI,
BENGALURU -560 015
PERMANENT ADDRESS:
NO.5-295/2,
OM SHANTHINAGAR,
MATHAM ROAD,
HOSUR, KRISHNAGIRI -635 126
3. THE MANAGER
UNITED INDIA INSURANCE CO. LTD.,
MICRO OFFICE NO.27/A, 2ND FLOOR,
THANGAVELU BUILDING,
100 FEET ROAD,
NEXT TO INDIAN BANK
BENGALURU -560 047. ..RESPONDENTS
(BY SMT.JAMUNA BAI, ADVOCATE FOR R-1 & R-2,
SRI.P.B.RAJU, ADVOCATE FOR R-3)
****
THIS MFA IS FILED UNDER SECTION 173(1) OF MV ACT
AGAINST THE JUDGMENT AND AWARD DATED 26.11.2015 PASSED
IN MVC NO.5881/2013 ON THE FILE OF THE III ADDITIONAL
SENIOR CIVIL JUDGE, MEMBER, MACT, COURT OF SMALL CAUSES,
BENGALURU, AWARDING A COMPENSATION OF RS.17,05,000/-
WITH INTEREST @ 9% P.A. FROM THE DATE OF PETITION TILL THE
DATE OF REALIZATION.
3
IN M.F.A.No.3452/2016:
BETWEEN:
SRI.K.SURESH
S/O GADIKRISHNAPPA
AGE:MAJOR
No.81, DODDABOMMASANDRA
VIDYARANYAPURA,
BENGALORU -560 097 ..APPELLANT
(BY SRI.SURESH M. LATUR, ADVOCATE THROUGH VC)
AND:
1. SRI.SANTOSH
S/O RAMALINGAM
AGE 28 YEARS,
R/O: No.82, 5TH CROSS,
ABBIGERE MAIN ROAD
KAMMAGONDANAHALLI,
BENGALURU-560 015
2. THE MANAGER
UNITED INDIA INSURANCE CO. LTD.,
MICRO OFFICE NO.27/A, 2ND FLOOR,
THANGAVELU BUILDING,
100 FEET ROAD,
NEXT TO INDIAN BANK
BENGALURU -560 047. ..RESPONDENTS
(BY SRI.P.B.RAJU, ADVOCATE FOR R-2)
****
THIS MFA IS FILED UNDER SECTION 173(1) OF MV ACT
AGAINST THE JUDGMENT AND AWARD DATED 26.11.2015 PASSED
4
IN MVC NO.6155/2013 ON THE FILE OF THE III ADDITIONAL
SENIOR CIVIL JUDGE, MEMBER, MACT, COURT OF SMALL CAUSES,
BENGALURU, AWARDING A COMPENSATION OF RS.3,95,000/-
WITH INTEREST @ 9% P.A. (FUTURE MEDICAL EXPENSE DOES NOT
CARRY ANY INTEREST) FROM THE DATE OF PETITION TILL THE
DATE OF REALIZATION.
THESE MFAs COMING ON FOR ORDERS, THIS DAY,
P.S. DINESH KUMAR J., DELIVERED THE FOLLOWING:
JUDGMENT
Sri.Suresh M. Latur, learned Advocate for appellants has
filed a date less memo seeking withdrawal of these appeals.
He undertakes to file two independent memos in the office
within three days. Once received, Registry shall keep the memos
in the record.
2. Leave granted. These appeals are accordingly
dismissed as withdrawn.
3. The statutory amount in deposit, if any, made
before this Court shall be transferred to the Tribunal for
disbursement in accordance with law.
No costs.
Sd/-
JUDGE
Sd/-
JUDGE
SBN
