Smt Hemavathi vs Smt Giriyamma
2022 Latest Caselaw 9630 Kant

                         -1-



     IN THE HIGH COURT OF KARNATAKA, BENGALURU

        DATED THIS THE 24TH DAY OF JUNE, 2022

                       BEFORE

      THE HON'BLE MR.JUSTICE S.R.KRISHNA KUMAR

                RFA NO.135/2008(INJ)

BETWEEN:

SMT HEMAVATHI
W/O SRI. SHIVASHANKAR
AGED ABOUT 49 YEARS,
R/AT NO.19/20, SIDDAMMAGALLI,
BANGALORE-02.
                                       ...APPELLANT

(BY SRI. R B SADASIVAPPA, ADVOCATE)

AND:

SMT GIRIYAMMA
W/O LATE SRI. GORAPPA
SINCE DECEASED BY HIS LRs.

1.     SRI. DODDA HANUMANTHAPPA
       S/O LATE SRI. GORAPPA
       AGED ABOUT 80 YEARS
       R/AT NO.31/1, SIDDANNA LAYOUT
       CUBBONPET, BENGALURU.

2.     SRI. CHIKKA HANUMANTHAPPA
       S/O LATE SRI. GORAPPA
       AGED ABOUT 77 YEARS
       R/AT NO.31/1, SIDDANNA LAYOUT
       CUBBONPET, BENGALURU.

3.     SRI.MANJUNATHA
       S/O LATE SRI. BENNAPPA
       AGED ABOUT 49 YEARS
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4.   SRI OMSHANKAR
     S/O LATE SRI BANNAPPA
     AGED ABOUT 45 YEARS

5.   SRI. MOHANA
     S/O LATE SRI BANNAPA
     AGED ABOUT 41 YEARS

     RESPONDENTS 3 TO 5 ARE
     R/AT NO. 96, 'BANASHANKARI'
     PRASANNA SARABANNA GIRI NILAYA
     ANJANEYA TEMPLE STREET,
     BENGALURU-560002.
                                 ...RESPONDENTS

(BY SRI. B. RAMESH, ADVOCATE FOR R1(1) TO (5))

     THIS RFA IS FILED UNDER SECTION 96 OF CPC
AGAINST THE JUDGMENT AND DECREE DT.1.12.2007
PASSED IN O.S.NO.3857/99 ON THE FILE OF THE XXIV
ADDL. CITY CIVIL JUDGE, BANGALORE (CCH-6),
DECREEING THE SUIT FOR PERMANENT INJUNCTION.

     THIS RFA COMING ON FOR ORDERS THIS DAY,
THE COURT DELIVERED THE FOLLOWING:-

                     JUDGMENT

Learned counsel for the appellant has filed a

memo seeking withdrawal of the present appeal as not

pressed. Placing the said memo on record, appeal is

dismissed as not pressed.

Sd/-

JUDGE DR