Ramesh Kulkarni S/O Sham Rao ... vs Chief Executive Officer And Anr
2022 Latest Caselaw 8987 Kant

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         IN THE HIGH COURT OF KARNATAKA
                  KALABURAGI BENCH

       DATED THIS THE 16TH DAY OF JUNE, 2022

                          BEFORE

 THE HON'BLE MR.JUSTICE RAJENDRA BADAMIKAR


      CIVIL REVISION PETITION No.200014/2020

BETWEEN:

Ramesh Kulkarni S/o Sham Rao Kulkarni,
Age: 63 Years, Occ: Private Service,
R/o Gazipur, Attar Compound, Kalaburagi.
Through its Power of Attorney Holder,
Smt. Pallavi W/o Ramesh Kulkarni,
Age: 51 Years, Occ: Household,
R/o Gazipur, Attar Compound,
Kalaburagi.
                                             ...Petitioner

(By Sri. Ramchandra K, Advocate)

AND

1.    Chief Executive Officer,
      Karnataka State Board of Wakf,
      Cunningham Road,
      Bengaluru-560052.

2.    The Dist. Wakf Officer,
      Dist. Advisory Committee,
      Karnataka State Board of Wakf,
      Main Road, Kalaburagi-585102.

                                           ....Respondents
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       This CRP filed U/s. 115 of the CPC, praying to set aside
the judgment in respect of O.S.No.5/2011 dated 21.01.2012 by
the Karnataka Wakf Tribunal, Kalaburagi Division Kalaburagi, in
respect of declaration of ownership of the petitioner over the
suit schedule property and permanent injunction of the said
court and etc.

     This petition coming on for Orders this day, the court
made the following:-


                             ORDER

There is no representation on behalf of the

petitioner. Even during the course of second call, there is

no representation. Inspite of granting sufficient

opportunities, office objections are not complied with.

Hence, the petition stands dismissed for non-compliance of

office objections.

Sd/-

JUDGE

msr