Hegappa S/O Ningappa Bati vs Ningappa S/O Heggappa Pbati
2022 Latest Caselaw 8563 Kant

                                                   -1-




                                                         RSA No. 100282 of 2019


                      IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                               DATED THIS THE 10TH DAY OF JUNE, 2022

                                                BEFORE
                                THE HON'BLE MR JUSTICE E.S.INDIRESH
                             REGULAR SECOND APPEAL NO. 100282 OF 2019
                      BETWEEN:

                      1.   HEGAPPA S/O NINGAPPA BATI
                           AGED: 56 YEARS,
                           OCC: AGRICULTURE,
                           R/O: KARJAGI,
                           TQ and DIST: HAVERI-581110

                      2.   HONNAPPA S/O NINGAPPA BATI
                           AGED: 56 YEARS,
                           OCC: AGRICULTURE,
                           R/O: KARJAGI,
                           TQ and DIST: HAVERI-581110



                                                                   ...APPELLANTS

                      (BY SRI. VEERESH S.GADIAD, ADVOCATE)

                      AND:
SHIVAKUMAR
HIREMATH

Digitally signed by
                           NINGAPPA S/O HEGGAPPA BATI
SHIVAKUMAR
HIREMATH
Date: 2022.06.14
                           SINCE DECEASED BY LRS
11:49:46 -0700




                      1    SMT.SAVITRAVVA @ RATNAVVA
                           W/O GOVINDAPPA GADI,
                           AGED ABOUT: 51 YEARS,
                           OCC: HOUSEHOLD,
                           R/O: MEDLERI,
                           TQ: RANEBENNUR,
                           DIST: HAVERI-581110
                               -2-




                                      RSA No. 100282 of 2019


2.   SHANTAVVA W/O MALLAPPA ADINAR
     AGED ABOUT: 48 YEARS,
     OCC: HOUSEHOLD,
     R/O: HOOVINASHIGLI,
     TQ: SAVANUR,
     DIST: HAVERI-581110

3.   SMT.MUTTAVVA W/O NINGARAJ @ NINGAPPA
     HINDIVABBIR @ SHIVANNAVAR,
     AGED ABOUT: 46 YEARS,
     OCC: HOUSEHOLD,
     R/O: AGADI,
     TQ: HAVERI,
     DIST: HAVERI.-581110

4.   SMT.KAMALAVVA @ LAXMAVVA
     W/O BASAVARAJ MAJJAGI,
     AGED ABOUT: 62 YEARS,
     OCC: HOUSEHOLD,
     R/O: DANESHWARI NAGAR,
     HAVERI-581110.

                                               ...RESPONDENTS

      RSA FILED U/SEC.100 OF CPC, AGAINST THE JUDGEMENT &
DECREE DTD:16.01.2019 PASSED IN R.A.NO.64/2013 ON THE FILE
OF THE I ADDITIONAL DISTRICT AND SESSIONS JUDGE, HAVERI,
DISMISSING THE APPEAL AND CONFIRMING THE JUDGMENT AND
DECREE DTD:10.10.2013, PASSED IN O.S. NO.81/2001 ON THE FILE
OF THE SENIOR CIVIL JUDGE, HAVERI, PARTLY DECREEING THE
SUIT FILED FOR DECLARATION.

      THIS REGULAR SECOND APPEAL COMING ON FOR ORDERS,
THIS DAY, THE COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

Learned counsel appearing for the appellants has filed

memo dated 31.05.2022, stating that the parties to the lis have

RSA No. 100282 of 2019

settled the matter amicably. Therefore, he submits that the

appellants herein are willing to withdraw the appeal.

Accepting the memo dated 31.05.2022, the regular

second appeal is dismissed as withdrawn.

Sd/-

JUDGE

SB