Smt. Bhagamma W/O Mallappa Hadpad vs Chandappa S/O Basappa Hadpad
2022 Latest Caselaw 8305 Kant

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         IN THE HIGH COURT OF KARNATAKA
                KALABURAGI BENCH

       DATED THIS THE 7TH DAY OF JUNE 2022

                       BEFORE

  THE HON'BLE MR.JUSTICE RAJENDRA BADAMIKAR

                 RSA No.200042/2020

BETWEEN:

SMT. BHAGAMMA
W/O MALLAPPA HADPAD,
AGE ABOUT 57 YEARS,
OCC: AGRICULTURE & HOUSEHOLD,
R/O VILLAGE SIRWAL-585223.
TQ. SHAHAPUR, DIST. YADGIR.
                                          ... APPELLANT
(BY SRI.RAMCHANDRA. K, ADVOCATE)

AND:

CHANDAPPA S/O BASAPPA HADPAD,
AGE ABOUT 93 YEARS, OCC: NIL,
R/O VILLAGE GOGIPETH-585309.
TQ. SHAHAPUR, DIST. YADGIR.
                                        ... RESPONDENT

     THIS REGULAR SECOND APPEAL IS FILED UNDER
SECTION 100 OF CPC, PRAYING TO CALL FOR THE ENTIRE
RECORDS IN O.S.NO.359/2012 DATED 01.03.2018 ON THE
FILE OF ADDL. CIVIL JUDGE & J.M.F.C. (JR.DN.) SHAHAPUR
AND THE PROCEEDINGS IN R.A.NO.30/2018 DATED
04.12.2019 FROM THE SENIOR CIVIL JUDGE & J.M.F.C.
SHAHAPUR AND ETC.

    THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:-
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                          JUDGMENT

This appeal is of the year 2020. The office objections are

not complied in spite of granting five opportunities. Hence,

the appeal stands dismissed for non-compliance of office

objections.

Sd/-

JUDGE

KGR*