Sri D V Narayana Swamy vs Sri V Subba Reddy
2022 Latest Caselaw 8125 Kant

                         1
 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

      DATED THIS THE 3RD DAY OF JUNE, 2022

                     BEFORE

     THE HON'BLE MR. JUSTICE RAVI V. HOSMANI

     REGULAR SECOND APPEAL NO.513/2012(INJ)

BETWEEN:

1.    SRI D.V. NARAYANA SWAMY,
      AGED ABOUT 82 YEARS,
      S/O. LATE VENKATARAYAPPA,

2.    D.V. KRISHNAPPA,
      DEAD BY LRS

2(a) SMT. ASWATHAMMA,
     AGED ABOUT 65 YEARS,
     W/O. LATE D.V. KRISHNAPPA

2(b) SRINIVASA,
     AGED ABOUT 65 YEARS,
     S/O LATE D.V. KRISHNAPPA

     ALL ARE RESIDING AT
     DODACHOKANDANHALLI VILLAGE,
     JANGAMANAKOTE HOBLI,
     SIDLAGHATTA TALUK,
     CHIKKABALLAPUR DIST-562 102
                                 ...APPELLANTS
(BY SRI C.M. NAGABHUSHANA, ADVOCATE)
                              2
AND

SRI V. SUBBA REDDY,
S/O. LATE VENKATARAYAPPA,
AGED ABOUT 62 YEARS,
R/AT KACHAHALLI VILLAGE,
JANGAMANAKOTE HOBLI,
SIDLAGHATTA TALUK-562 102

                                 ...RESPONDENT
(BY SRI GIRISH CHANDRA N., ADVOCATE)
                    ----------

     THIS REGULAR SECOND APPEAL IS FILED
UNDER SECTION 100 OF CPC, AGAINST THE
JUDGMENT AND DECREE DATED 16.12.2011 PASSED
IN R.A. NO.101/2005 ON THE FILE OF THE SENIOR
CIVIL JUDGE AND JMFC, SIDLAGHATTA, DISMISSING
THE APPEAL AND CONFIRMING THE JUDGMENT AND
DECREE DATED 28.09.2005 PASSED IN O.S. 47/2003
ON THE FILE OF THE ADDL. CIVIL JUDGE (JR.DN.) &
JMFC, SIDLAGHATTA.

     THIS APPEAL COMING ON FOR ORDERS ON
THIS DAY, THE COURT DELIVERED THE FOLLOWING:


                         ORDER

Learned counsel for appellants has filed a memo

stating that there is settlement of subject matter of appeal

between parties and appellants have decided to give up

their rights in respect of plaint schedule property. As such,

appeal has become infructuous.

2. Taking memo on record, appeal is dismissed, as

having become infructuous.

3. In view of disposal of main appeal, pending

applications are disposed of accordingly.

Sd/-

JUDGE

Sbs*