Pathigi Thimmavva And Anr vs Thimmaiah K And Anr
2022 Latest Caselaw 10092 Kant

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          IN THE HIGH COURT OF KARNATAKA
                 KALABURAGI BENCH
        DATED THIS THE 30TH DAY OF JUNE 2022
                          BEFORE
     THE HON'BLE MR.JUSTICE RAJENDRA BADAMIKAR
               MFA No.200003/2022 (MV)
BETWEEN:

1.     Panthigi Thimmavva W/o Anjappa,
       Age: 40 Years, Occ: Coolie,

2.     Panthigi Anjappa S/o Buddappa,
       Age: 42 Years, Occ: Coolie,

       Both are R/o Gudeballore Village,
       Maganoor Mandal,
       Dist: Mehaboob Nagar,
       Now at Devasugur, Raichur.
                                             ... Appellants
(By Sri. Veeranagouda Malipatil, Advocate)

AND:
1.     Thimmaiah K. S/o K.Tadyappa,
       Age: Major, Occ: Owner of Tractor/ Trailer
       Bearing Reg.No.AP-22-G-4252,
       R/o H.No.4-10/4, Gudeballore Village,
       Maganoor Mandal,
       Dist: Mehaboob Nagar-509253.

2.     Shriram General Insurance Co. Ltd,
       S-5, IInd Floor, Monarch Chamber,
       Infantry Road, Bangalore-01
       Through its Claims Officer.
                                             ... Respondents
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      This MFA is filed under Section 173(1) of the Motor
Vehicles Act, praying to allow the appeal, the judgment
and award dated 04.09.2013 in MVC No.297/2011 passed
by the learned I Addl. District Judge and MACT, Raichur,
may kindly be modified by enhancing the compensation.

      This appeal coming on for orders this day, the Court
delivered the following:

                       JUDGMENT

Inspite of granting sufficient opportunities, office

objections are not complied with. Hence, the appeal

stands dismissed for non-compliance of office

objections.

Sd/-

JUDGE

Msr