Sikandar S/O Abdulmajid Darga vs Salim S/O. Abdulrauf Balekundri
2022 Latest Caselaw 11194 Kant

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            IN THE HIGH COURT OF KARNATAKA
                    DHARWAD BENCH

          DATED THIS THE 28 T H DAY OF JULY 2022
                         BEFORE
THE HON'BLE MR. JUSTICE SHIVASHANKAR AMARANNAVAR

   CRIMINAL REVISION PETITION No.100212 OF 2021


   BETWEEN:

   SIKANDAR S/O ABDULMAJID DARGA,
   AGE: 45 YEARS, OCC: BUSINESS,
   R/O. H.NO. 2517, MALI GALLI,
   TQ AND DIST: BELAGAVI.
                                         ...PETITIONER
   (BY SHRI VITTAL S.TELI, ADVOCATE)
   AND:

   SALIM S/O. ABDULRAUF BALEKUNDRI,
   AGE: 44 YEARS, OCC: BUSINESS,
   R/O. PLOT NO. 3 AND 4, 3RD CROSS,
   UJWAL NAGAR, TQ AND DIST: BELAGAVI.

                                      ... RESPONDENT
   (BY SHRI M.J.PEERJADE, ADVOCATE)

         THIS CRIMINAL REVISION PETITION IS FILED U/SEC
   397(1) R/W SEC.401 OF CR.P.C., SEEKING TO SET-ASIDE
   THE JUDGMENT DATED 01.02.2021 PASSED IN CRIMINAL
   APPEAL NO.194/2020 BY THE IV ADDITIONAL SESSIONS
   JUDGE, BELAGAVI WHEREIN CONFIRMING THE JUDGMENT
   DATED 14.07.2020 PASSED BY THE VII-JMFC, BELAGAVI
   IN C.C.NO.957/2019 FOR OFFENCE U/SEC.138 OF N.I. ACT
   AND THEREBY ACQUIT THE PETITIONER/ACCUSED, IN THE
   INTEREST OF JUSTICE AND EQUITY.
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    THIS  CRIMINAL  REVISION PETITION IS
COMING ON FOR ADMISSION, THIS DAY, THE
COURT MADE THE FOLLOWING:

                         ORDER

Learned counsel for the revision petitioner

submits that he intends to withdraw the

petition and files memo. The memo reads thus:

"Herein, the memo for withdrawal of the petition on behalf of the petitioner is as under;

That the petitioner/accused and respondent/complainant have settled matter as per advice of elder as such the petitioner is not interest to prosecute the petition.

Hence, the petitioner may kindly be permitted/allowed to withdraw petition, as not pressed, in the interest of justice."

In view of the submission and memo, the

criminal revision petition is dismissed as not

pressed.

SD/-

JUDGE AM