Ningappa S/O Neelappa Harijan vs Guddappa S/O Basappa Madar
2022 Latest Caselaw 11146 Kant

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            IN THE HIGH COURT OF KARNATAKA

                    DHARWAD BENCH

          DATED THIS THE 2ND DAY OF JUNE, 2014

                       BEFORE

     THE HON'BLE MR. JUSTICE A.N. VENUGOPALA GOWDA

     MISCELLANEOUS FIRST APPEAL NO.22685/2013 (WC)

BETWEEN:

NINGAPPA S/O NEELAPPA HARIJAN
AGE: 41 YEARS,
OCC: NOW NIL, R/O.MALEBENNUR
TQ: HARIHAR, DIST: DAVANGERI.

                                         ... APPELLANT
(BY SRI. G.S.HULMANI, ADV.)

AND

1.     GUDDAPPA S/O BASAPPA MADAR
       AGE: MAJOR, OCC: BUSINESS,
       R/O.HULABIKONDA,
       TQ: HIREKERUR, DIST: HAVERI.

2.     THE GENERAL MANAGER,
       ICICI LOMBARD GENERAL
       INSURANCE CO. BANGALORE.

                                      ... RESPONDENTS

     THIS MFA U/SEC.30(1) OF WC ACT, 1923, AGAINST
THE JUDGMENT AND AWARD DTD: 04.04.2013 PASSED IN
WC(NF) NO.20/2013 ON THE FILE OF THE LABOUR
OFFICER   AND   COMMISSIONER     FOR    WORKMEN'S
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COMPENSATION, HAVERI DISTRICT HAVERI, PARTLY
ALLOWING THE CLAIM PETITION FOR COMPENSATION
AND SEEKING ENHANCEMENT OF COMPENSATION.

     THIS APPEAL COMING ON FOR ORDERS THIS DAY,
THE COURT DELIVERED THE FOLLOWING:

                        JUDGMENT

There is non compliance of office objections as well

as non appearance.

In the circumstances, appeal stands dismissed for

non-prosecution.

SD/-

JUDGE

sac*