Citation : 2022 Latest Caselaw 10590 Kant
Judgement Date : 8 July, 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 8TH DAY OF JULY 2022
BEFORE
THE HON'BLE MR.JUSTICE ASHOK S. KINAGI
REVIEW PETITION NO.263 OF 2021
BETWEEN:
THE MANAGING DIRECTOR
KSRTC
K H ROAD
BANGALORE-560 027
R/BY DIVISIONAL CONTROLLER
KSRTC, RAMANAGARA DIVISION
RAMANAGARA DISTRICT-572 159.
...PETITIONER
(BY SRI. LALITA P MANIHAL, ADVOCATE)
AND:
1 . SMT. GOWRAMMA
W/O LATE VENKATESH
AGED ABOUT 55 YEARS,
2 . SRI. PRAKASH
S/O LATE VENKATESH
AGED ABOUT 37 YEARS,
3 . SRI KUMAR
S/O LATE VENKATESH
AGED ABOUT 35 YEARS,
2
4 . SMT JAYALAKSHMAMMA
D/O LATE VENKATESH
W/O LOKESH
AGED ABOUT 34 YEARS,
ALL ARE RESIDING AT
CHANNAMAMMANAHALLI VILLAGE
KYLANCHA HOBLI
RAMANAGARA TALUK
RAMANAGARA DISTRICT-562 159.
....RESPONDENTS
-------
THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 R/W SECTION 114 OF CPC, PRAYING THIS HONBLE
COURT TO
1) REVIEW JUDGMENT AND ORDER DATED 31/03/2021
PASSED IN MFA NO. 2033/2020 TO CORRECT THE
MISTAKE OR ERROR APPARENT ON THE FACE OF THE
RECORD.
2) GRANT SUCH OTHER AND FURTHER RELIEF/S AS THIS
HON'BLE COURT DEEM FIT AND PROPER IN THE FACTS
AND CIRCUMSTANCES OF THE CASE IN THE INTEREST OF
JUSTICE AND EQUITY.
THIS REVIEW PETITION COMING ON FOR
ADMISSION THIS DAY, THE COURT MADE THE
FOLLOWING:
3
ORDER
Heard learned counsel for the Review Petitioner.
I do not find any error apparent on the face of record.
Accordingly, the Review Petition is dismissed.
SD/-
JUDGE
rs
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