Smt P Jyothi vs The Registrar Of Birth & Death
2022 Latest Caselaw 961 Kant

IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 20TH DAY OF JANUARY, 2022

                      BEFORE

         THE HON'BLE MR. JUSTICE M.I.ARUN

            R.F.A. NO.1790 OF 2019 (DEC)

BETWEEN:

SMT. P. JYOTHI
W/O KRISHNAN
AGED ABOUT 68 YEARS
R/AT NO.16, BACHAPPA HOUSE
NAGANNAPALYA
GOPAL TENT HOUSE
MARUTHI SEVA NAGAR
BANGALORE - 560 033                       ... APPELLANT

(BY SRI.C.PATTABI RAMAN, ADV.)

AND:

1.     THE REGISTRAR OF BIRTH AND DEATH
       KEMPEGOWDA NAGAR
       TANKBUND ROAD
       CORPORATION BUILDING
       BANGALORE - 560 009

2.     THE COMMISSIONER
       BRUHATH BANGALORE MAHANAGARA PALIKE
       CORPORATION BUILDING
       BANGALORE - 560 002       ... RESPONDENTS
                              2



     THIS REGULAR FIRST APPEAL IS FILED UNDER
SECTION 96 READ WITH ORDER XLI RULE 1 OF THE CPC.,
AGAINST THE JUDGMENT AND DECREE DATED 21.02.2019
PASSED IN OS.NO.1098/2018 ON THE FILE OF THE LVIII
ADDL.CITY CIVIL AND SESSIONS JUDGE (CCH-59)
BENGALURU    CITY,  DISMISSING   THE   SUIT   FOR
DECLARATION.

    THIS REGULAR FIRST APPEAL COMING ON FOR
ORDERS, THIS DAY, THE COURT THROUGH VIDEO
CONFERENCE DELIVERED THE FOLLOWING:

                       JUDGMENT

Learned counsel for the appellant has filed a memo

dated 15.07.2021 with a prayer to withdraw the appeal.

The memo is placed on record.

Accordingly, the appeal is dismissed as

withdrawn.

Sd/-

JUDGE

MH/-