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Smt Yallamma vs Sri B S Manjunath
2022 Latest Caselaw 907 Kant

Citation : 2022 Latest Caselaw 907 Kant
Judgement Date : 19 January, 2022

Karnataka High Court
Smt Yallamma vs Sri B S Manjunath on 19 January, 2022
Bench: Sreenivas Harish Kumar
 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

    DATED THIS THE 19 T H DAY OF JANUARY, 2022

                         BEFORE

THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR

         REVIEW PETITION NO.20 OF 2020


BETWEEN:

Smt. Yallamma,
D/o Eerappa and Smt. Lingamma,
Aged about 60 years,
R/at 1 s t Division,
Kumb ar Bedi, Sarjapura,
Anekal Taluk, Beng aluru-560057.
                                             ...Petitioner
(By Sri Vasanthappa, Advocate)

AND:

Sri B.S.Manjunath,
S/o late B.N.Seetharamaiah,
Aged about 51 years,
R/at No.29, 2 n d Cross, BTM 4 t h Stage,
Beng aluru-560057.
                                            ...Respondent

     This Review Petition is filed und er Ord er 47 Rule
1 read with Section 114 of CPC, praying to review the
judgment    dated    25.06.2019     passed      in  MFA
No.3849/2018 by this Hon'b le court and restrain the
respondent from putting up illeg al construction in site
No.9 and 10 (respondent claimed these p roperties as
site No.3 and 4) of the build ing in the schedule
property.

     This Review Petition coming on for orders
through video conferencing this d ay, the Court mad e
the following:
                         :: 2 ::


                        ORDER

Counsel for the petitioner seeks permission to

withdraw this review petition as it has become

infructuous. His submission is placed on record.

Accordingly, review petition is dismissed as

withdrawn.

Sd/-

JUDGE

Kmv/-

 
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