Basavanneppa S/O. Kotrappa ... vs Doddabasappa S/O. Doddabalappa
2022 Latest Caselaw 1158 Kant

              IN THE HIGH COURT OF KARNATAKA
                      DHARWAD BENCH

           DATED THIS THE 25TH DAY OF JANUARY 2022

                           BEFORE

      THE HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM

                    RSA.NO.6141/2012 (INJ)
BETWEEN

BASAVANNEPPA S/O. KOTRAPPA BALIGAR
AGE: 66 YEARS, OCC: AGRICULTURE
R/O. LAKKUNDI, TQ: and DIST: GADAG
                                                 ... APPELLANT
(BY SRI.S.G.KADADAKATTI, SRI.B.C.PATIL &
SRI.LINGESH V.KATTEMANE, ADVS.)

AND

      DODDABASAPPA S/O. DODDABALAPPA
      SINCE DECEASED BY HIS LRS

1.    SMT.NEELAVVA W/O. YAMANAPPA WADDAR
      AGE: 52 YEARS, OCC: HOUSEHOLD WORK
      R/O. GOWARIMANI ONI, LAKKUNDI, TQ and DIST: GADAG

2.    KARANAPPA S/O. DODDABALAPPA WADDAR
      AGE: 42 YEARS, OCC: AGRICULTURE
      R/O. LAKKUNDI, TQ and DIST: GADAG
                                              ... RESPONDENTS

(BY SRI.CHANDRASHEKHAR P.PATIL, ADV. FOR R1 & R2)

      THIS APPEAL IS FILED UNDER SECTION 100 OF CPC PRAYING
TO SET ASIDE THE JUDGMENT AND DECREE DATED 07.07.2012
PASSED BY THE ADDL. SENIOR CIVIL JUDGE, GADAG, IN
R.A.NO.2/2009 BY REVERSING THE JUDGMENT AND DECREE PASSED
BY THE II ADDL. CIVIL JUDGE (JR.DN.) GADAG DATED 26.11.2008 IN
O.S.NO.127/2004.

     THIS APPEAL COMING ON FOR ADMISSION THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                                2




                          JUDGMENT

Learned counsel for the appellant submits that sole

appellant died on 02.09.2020.

His submission is placed on record.

Accordingly, the appeal stands dismissed as abated.

Sd/-

JUDGE MBS/-