Sri. Shivakumar R vs Sri O S Gurumurthy
2022 Latest Caselaw 3259 Kant

                            1

 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

    DATED THIS THE 24TH DAY OF FEBRUARY, 2022

                        BEFORE

   THE HON' BLE MR. JUSTICE N.S. SANJAY GOWDA

               R.S.A. No.2025/2018 (INJ)

BETWEEN:

SRI SHIVAKUMAR R
AGED ABOUT 70 YEARS
S/O LATE RUDREGOWDA
R/AT MARALENAHALLI VILLAGE
KASABA HOBLI
TUMAKURU TALUK-572123.
                                           ...APPELLANT

(BY SRI VIJAYA KRISHNA BHAT M, ADV.)

AND:

  1. SRI O.S. GURUMURTHY
     AGED ABOUT 56 YEARS
     S/O SIDDARAMEGOWDA

  2. SRI O.S.JAYASHANKARA
     AGED MAJOR
     S/O LATE SIDDARAMEGOWDA

       SRI VEERABHADRAIAH
       SINCE DEAD BY LRS

  3. SMT. SUVARNAMMA
     AGED ABOUT 65 YEARS
     W/O LATE VEERABHADRAIAH

  4. SRI RUDRAMURTHY
     AGED ABOUT 45 YEARS
     S/O LATE VEERABHADRAIAH
                            2

  5. SRI SHANMUKAPPA
     AGED ABOUT 40 YEARS
     S/O LATE VEERABHADRAIAH

  6. THE NATIONAL HIGHWAY
     AUTHORITY OF INDIA
     FOUR TRACK
     TUMAKURU HARIHARA ROAD
     DAVANAGERE-577001.

  7. THE SECRETARY
     OORUKERE GRAMA PANCHAYATHI
     KASABA HOBLI
     TUMAKURU TALUK-572 106.
                                       ...RESPONDENTS

     THIS R.S.A. IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 26.06.2018
PASSED IN R.A.NO.132/2013 ON THE FILE OF THE III ADDL.
SENIOR CIVIL JUDGE AND JMFC TUMAKURU, DISMISSING THE
APPEAL AND CONFIRMING THE JUDGMENT AND DECREE
DATED 21.08.2013 PASSED IN OS.NO.113/2004 ON THE FILE
OF THE III ADDL.CIVIL JUDGE AND JMFC-IV, TUMKUR AND
ETC.

    THIS R.S.A. IS COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                     JUDGMENT

Learned counsel for the appellant files a memo

dated 22.02.2022 seeking permission to withdraw the

appeal.

Permission granted.

Placing the memo on record, this appeal is

dismissed as withdrawn.

Sd/-

JUDGE

mpk/-* CT:bms