M/S Abayam Creations vs M/S Kamadhenu Telefilms Pvt Ltd
2022 Latest Caselaw 3175 Kant

 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 23 R D DAY OF FEBRUARY, 2022

                        BEFORE

THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR

 CRIMINAL REVISION PETITION NO.466 OF 2020

BETWEEN:

1.    M/s Ab ayam Creations
      GF-3, Ab hilash Apartment-1
      Lakshmi Nag ar, 4 t h Stag e
      Nang anallur, Chennai-61
      Rep. by its Partner
      Mr. N.B.Khannan Ayyar

2.    Mr. N.B.Khannan Ayyar
      The Managign Partner
      M/s Ab ayam Creations
      GF-3, Ab hilash Apartment-1
      Lakshmi Nag ar, 4 t h Stag e
      Nang anallur, Chennai-61
                                          ...Petitioners
(By Sri R.Suresh Bab u, Ad vocate)

AND:

M/s Kamad henu Telefilms Pvt. Ltd .,
No.8/5-2, New BEL Road
RMV 2 n d Stag e, Beng aluru-560 054
Rep. by its Chief Accounts
Manag er & G.P.A.Hold er
Mr. K.Ramesh Murthy
                                         ...Respondent

     This Criminal Revision Petition is filed under
Section 397 read with 401 of Cr.P.C., praying to set
aside the judgment and order p assed b y the LXI
Additional City Civil and Sessions Judge, Bengaluru in
                         :: 2 ::


Crl.A.No.1564/2018     dated   06.01.2020    and    the
judgment and order of conviction passed by the XXVII
Additional Chief Metropolitan Mag istrate, Bengaluru in
C.C.No.12904/2017 dated 24.07.2018 and acquit the
petitioner herein for the offence punishable under
Section 138 of N.I.Act.

    This Criminal Revision Petition coming on            for
orders this d ay, the Court mad e the following:

                       ORDER

Counsel for the petitioners submits that since

the matter has been settled between the parties

amicably, the petitioners do not press this

petition. His submission is placed on record.

Revision Petition is dismissed as not pressed.

Sd/-

JUDGE

Kmv/-