The Legal Claim Manager vs Mahantesh Alias Malatesh S/O ...
2022 Latest Caselaw 2794 Kant

           IN THE HIGH COURT OF KARNATAKA
                   DHARWAD BENCH

      DATED THIS THE 18 T H DAY OF FEBRUARY, 2022

                          BEFORE

      THE HON'BLE MR.JUSTICE S.VISHWAJITH SHETTY

             M.F.A. No .100711/2021 (ECA)

BET WEEN

THE LEGAL CLA IM MANAGER,
CHOLAMANDALAM MS GENERAL INSU RANCE
COMPANY LIMITED, FIRST FLOOR,
KALB URGI COMPLEX , DESHPANDENA GAR,
HU BB ALLI-580021,
NOW REPRES ENTED BY ITS
AU THORISED S IGNATORY.
                                               ...APPELLANT
(BY SRI.SHU B HASH J. B ADDI, ADVOCATE)

AND

1 .    MAHANTESH @ MALATESH
       S/O MAHADEVAPPA CHINNIKATTI
       AGE 31 YEARS, OCC NIL, (DRIVER),
       R/O: KURDAKODIH ALL I VILLAGE,
       TQ: B YADGI, DIST HAVERI- 58 11106.

2 .    PRAKASH S/O GUDDAPPA KATENAHALLI,
       AGE: MAJOR, OCC: BUSINESS,
       R/O: KURDAKODIH ALL I VILLAGE,
       TQ: B YADGI, DIST HAVERI- 58 11106.

                                             ...RESPONDENTS

     THIS MISCELLANEOUS FIRST APPEA L IS FILED UNDER
SECTION 30(1) OF T HE EMPLOYEES COMPENSAT ION ACT,
AGAINST T HE JU DGMENT AND AWARD DAT ED 28. 07.2020
PASSED IN ECA No.12 0/2015 ON TH E FILED OF THE S ENIOR
CIVIL JU DGE AND JUDICIAL MAG ISTRATE FIRST CLASS,
BY ADGI, AWARDING COMPENSAT ION OF `3,29,701/- WITH
                                 2




INT EREST AT 12 PECENT P.A. FROM THE DATE OF PET ITION
TILL ITS REALIZ ATION.

    THIS APPEAL COMING ON FOR ORD ER, THIS DAY THE
COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

Learned counsel for the appellant has filed a

memo to withd raw the appeal.

2. The said memo d ated 18.02.2022 is taken on

record .

The app eal is dismissed as withd rawn.

Sd/-

JUDGE

KNM/-