Sri Munikrishnappa vs Smt. Muniyakka
2022 Latest Caselaw 2357 Kant

                             1



       IN THE HIGH COURT OF KARNATAKA AT BENGALURU

         DATED THIS THE 14TH DAY OF FEBRUARY, 2022

                          BEFORE

           THE HON'BLE MR. JUSTICE H.P. SANDESH

                    R.S.A. NO.513/2021
BETWEEN:

1.     SRI MUNIKRISHNAPPA
       S/O LATE ADEPPA
       AGED ABOUT 45 YEARS

2.     SRI SUBRAMANI
       S/O LATE ADEPPA
       AGED ABOUT 45 YEARS

3.     SRI VENKATESH
       S/O LATE ADEPPA
       AGED ABOUT 45 YEARS

       ALL ARE R/A JADALATHIMMANAHALLI VILLAGE
       KANDAWARA POST, NANDI HOBLI
       CHICKABALLAPURA TALUK-562103
       CHICKABALLAPURA DISTRICT.            ... APPELLANTS

             (BY SRI SHIVAKUMAR V., ADVOCATE)
AND:

1.     SMT. MUNIYAKKA
       D/O LATE ADEPPA
       W/O MARIYAPPA
       AGED ABOUT 37 YEARS
       R/AT. JADALATHIMMANAHALLI VILLAGE
       KANDAWARA POST, NANDI HOBLI
       CHICKABALLAPURA TALUK-562103
       CHICKABALLAPURA DISTRICT
                             2



2.   SMT. VENKATAMMA
     W/O LATE ADEPPA
     AGED ABOUT 70 YEARS
     R/AT. JADALATHIMMANAHALLI VILLAGE
     KANDAWARA POST, NANDI HOBLI
     CHICKABALLAURA TALUK-562103
     CHICKABALLAPURA DISTRICT

3.   SMT. GANGAMMA
     D/O LATE ADEPPA
     W/O NAGARAJU
     AGED ABOUT 40 YEARS
     R/AT. ALAKAPURA VILLAGE
     THONDEBHAVI HOBLI
     GOWRIBIDANUR TALUK-561213
     CHICKABALLAPURA DISTRICT

4.   SMT. ADEMMA W/O RAMAIAH
     AGED ABOUT 52 YEARS
     R/AT. PATRENAHALLI VILLAGE
     CHICKABALLAPURA TALUK-562101
     CHICKABALLAPURA DISTRICT

5.   SMT. AKKAYYAMMA
     W/O NARAYANAPPA
     AGED ABOUT 50 YEARS
     R/AT. HAROHALLI VILLAGE
     VIDYAPURA HOBLI
     DEVANAHALLI TALUK-562110

6.   SRI K.J.RAMA REDDY
     S/O C.K.R. REDDY
     AGED ABOUT 40 YEARS
     R/AT NO.1227, 2ND CROSS
     5TH BLOCK, H.M.T. LAYOUT
     NAGASANDRA
     BENGALURU-560073
                               3



7.   SRI K.S.RUDRESH
     S/O SHIVANNA
     AGED ABOUT 38 YEARS
     R/AT. NO.104,18TH MAIN
     J.C.NAGARA
     BENGALURU-560086

8.   SMT. C.SWATHI
     W/O MURALI MOHAN
     AGED ABOUT 29 YEARS
     R/AT NO.1285, KORAMARAPETE
     M.G. ROAD CROSS
     CHICKABALLAPURA CITY-562101

9.   SRI RAMACHANDRA REDDY
     S/O NARASIMHA REDDY
     AGED ABOUT 38 YEARS
     R/AT O.M.B.ROAD, WARD NO.27
     CHICKABALLAPURA CITY-562101.       ... RESPONDENTS

     (BY SRI MUNENDRA NAIDU J.V., ADVOCATE FOR C/R1)


     THIS R.S.A. IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGMENT AND DECREE DATED 16.01.2021
PASSED IN RA.NO.145/2019 ON THE FILE OF THE PRINCIPAL
SENIOR CIVIL JUDGE AND CJM, CHICKBALLAPUR, PARTLY
ALLOWING THE APPEAL AND SETTING ASIDE THE JUDGMENT
AND DECREE DATED 06.09.2019 PASSED IN O.S.NO.837/2008
ON THE FILE OF THE PRINCIPAL CIVIL JUDGE AND JMFC.,
CHICKBALLAPUR.


    THIS R.S.A. COMING ON FOR ADMISSION THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                                 4



                          JUDGMENT

Learned counsel appearing for the appellants has filed a

memo along with copy of the plaint, copy of the order sheet and

copy of the case status in O.S.No.1/2022 and seeking permission

to withdraw the appeal.

In view of the memo and submission made by the learned

counsel for the appellants, the appeal is dismissed as withdrawn.

Sd/-

JUDGE

cp*