Karnataka High Court
Siddayya S/O Veerbhadrayya vs The State Of Karnataka And Ors on 14 February, 2022
Bench: Sachin Shankar Magadum
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 14 TH DAY OF FEBRUARY, 2022
BEFORE
THE HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM
R.P.NO.200007/2020
BETWEEN
SIDDAYYA
S/O VEERBHADRAYYA,
AGED : 52 YEARS, OCC: PRESIDENT,
OF GRAM PANCHAYATH WADAGAON,
R/O WADGAON, TQ. AURAD,
DIST: BIDRA-585421/2021.
...REVIEW PETITIONER
(BY SRI JAIRAJ K.BUKKA &
SHRI MOHD.VIKHARUDDIN, ADVOCATES.)
AND :
1. THE STATE OF KARNATAKA,
REP. BY ITS PRL. SECRETARY,
DEPT. OF PANCHAYATHRAJ,
M.S.BUILDING, BANGALORE-02.
2. THE DEPUTY COMMISSIONER,
BIDAR, 585401.
3. THE ASSISTANT COMMISSIONER,
BIDAR, 585401.
4. THE EXECUTIVE OFFICER,
TALUKA PANCHAYAT,
TQ. & DIST. BIDAR-585 401.
5. THE PANCHAYAT DEVELOPMENT OFFICER,
WADAGAON, TQ: & DIST: BIDAR-585421.
6. SHRI GAUTAM
2
S/O MARUTHI,
AGED : MAJOR, OCC: MEMBER
GRAM PANCHAYAT, WADAGAON,
R/O KHANAPUR, TQ: BIDAR,
DIST: BIDAR-584421.
7. SHRI SHARANAPPA
S/O VAIJAPPA,
AGED : MAJOR, OCC: MEMBER,
GRAM PANCHAYAT, WADAGAON,
R/O WADAGAON, TQ: BIDAR,
DIST: BIDAR-585421.
8. SHRI SANGAPPA
S/O SHIVARAYYA,
AGED : MAJOR, OCC; MEMBER,
GRAM PANCHAYAT, WADAGAON,
R/O SHORHALLI, TQ: BIDAR,
DIST: BIDAR-585421.
9. SHRI BASAPPA
S/O KALYANRAO,
AGED : MAJOR, OCC: MEMBER,
GRAM PANCHAYAT, WADAGAON,
R/O KHANAPUR, TQ: BIDAR,
DIST: BIDAR-585421.
10. SHRI VAIJINATH
S/O SHIVARAM,
AGED : MAJOR, OCC: MEMBER,
GRAM PANCHAYAT,
R/O SHORHALLI, TQ: BIDAR,
DIST: BIDAR-585421.
11. SMT.LAKSHMIBAI
W/O MARUTHI,
AGED : MAJOR, OCC: MEMBER,
GRAM PANCHAYAT, WADAGAON,
R/O WADAGAON, TQ: BIDAR,
DIST: BIDAR-585421.
12. SMT.SUDHARANI
W/O VISHNU,
AGED : MAJOR, OCC: MEMBER,
GRAM PANCHAYAT, WADAGAON,
R/O WADAGAON, TQ: BIDAR,
3
DIST: BIDAR-585421.
13. SMT.CHANDRAMMA
W/O BABU,
AGED : MAJOR, OCC: MEMBER,
GRAM PANCHAYAT, WADAGAON,
R/O WADAGAON, TQ: BIDAR,
DIST: BIDAR-585421.
14. SHRI CHANAPPA
S/O KASHAPPA,
AGED : MAJOR, OCC: MEMBER,
GRAM PANCHAYAT, WADAGAON,
R/O WADAGAON, TQ: BIDAR,
DIST: BIDAR-585421.
15. SMT.JABEENA BEGUM
W/O TAHER,
AGED : MAJOR, OCC: MEMBER,
GRAM PANCHAYAT, WADAGAON,
R/O WADAGAON, TQ: BIDAR,
DIST: BIDAR-585421.
16. SMT.SANGAMMA
W/O SHANKAR,
AGED : MAJOR, OCC: MEMBER,
GRAM PANCHAYAT, WADAGAON,
R/O SHORHALLI, TQ: BIDAR,
DIST: BIDAR-585421.
.... RESPONDENTS
THIS REVIEW PETITION IS FILED UNDER SECTION 114
READ WITH ORDER XLVII RULE 1 OF THE CODE OF CIVIL
PROCEDURE, 1908 PRAYING THIS COURT TO REVIEW THE
ORDER DATED 12.02.2020 PASSED IN W.P.NO.203427/2019
AND THEREBY QUASHED THE IMPUGNED NOTICE DATED
11/15.07.2019 VIDE ANNEXURE-D PASSED BY THE 3RD
RESPONDENT AND GRANT SUCH OTHER RELIEFS AS DEEM FIT
IN THE CIRCUMSTANCES OF THE CASE, IN THE INTEREST OF
JUSTICE AND EQUITY.
THIS REVIEW PETITION COMING ON FOR ORDERS THIS
DAY, THE COURT DELIVERED THE FOLLOWING:
4
: JUDGMENT :
When this matter was listed on 24.01.2022,
there was no representation on behalf of review
petitioner. Even today there is no representation. It
appears, the petitioner is not interested to prosecute
the review petition.
Hence, the review petition is dismissed as non-
prosecution.
Sd/-
JUDGE
EM
