Citation : 2022 Latest Caselaw 2084 Kant
Judgement Date : 9 February, 2022
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 9TH DAY OF FEBRUARY, 2022
BEFORE
THE HON'BLE MR. JUSTICE M.I.ARUN
REGULAR FIRST APPEAL NO.2010 OF 2018 (RES)
BETWEEN:
1. SRI. B. M. CHANDRASHEKAR,
S/O LATE B. MUTHAPPA POOJARI,
AGED ABOUT 68 YEARS,
R/O. C/O. SRI. B. M. RAJASHEKAR,
DOOR NO. 136-14, NEW EXTENSION,
MADIKERI,
KODAGU - 571 201.
2. SRI. B. M. RAJASHEKAR,
S/O LATE B. MUTHAPPA POOJARI,
AGED ABOUT 66 YEARS,
DOOR N. 136-14, NEW EXTENSION,
MADIKERI,
KODAGU - 571 201.
3. SRI. B. M. JAYAPRAKASH,
S/O LATE B. MUTHAPPA POOJARI,
AGED ABOUT 62 YEARS,
R/O. C/O. SRI. B. M. RAJASHEKAR,
DOOR NO. 136-14, NEW EXTENSION,
MADIKERI,
KODAGU - 571 201.
4. MISS. B. M. HARINAKSHI,
D/O. LATE B. MUTHAPPA POOJARI,
AGED ABOUT 55 YEARS,
R/O. C/O. SRI. B. M. RAJASHEKAR,
DOOR NO. 136-14, NEW EXTENSION,
MADIKERI,
KODAGU - 571 201.
2
5. MISS. B. M. CHANDRAKANTHI,
D/O LATE B. MUTHAPPA POOJARI,
AGED ABOUT 52 YEARS,
R/O. C/O. SRI. B. M. RAJASHEKAR,
DOOR NO. 136-14, NEW EXTENSION,
MADIKERI,
KODAGU - 571 201.
... APPELLANTS
(BY SRI.ACHARYA B.L., ADVOCATE (ABSENT))
AND:
1. SRI. B. S. KRISHNAPPA,
S/O LATE B. D. SANKAPPA POOJARI,
AGED ABOUT 68 YEARS,
NAGAROOR VILLAGE,
SOMWARAPETE TALUK,
KODAGU - 571 236.
2. SMT. PARVATHI DAMODARA,
W/O LATE DAMODARA,
AGED ABOUT 53 YEARS,
#8/11, SHIN SHAHI CO-OPERATIVE
HOUSING BOARD SOCIETY,
DR. A. R. ROAD, OPP: GLAXO,
WORLI MUMBAI - 400 001.
3. KUM. PRITHIKA,
W/O LATE DAMODARA &
SMT. PARVATHI,
AGED ABOUT 27 YEARS,
#8/11, SHIN SHAHI CO-OPERATIVE
HOUSING BOARD SOCIETY,
DR. A. R. ROAD, OPP: GLAXO,
WORLI MUMBAI - 400 001.
4. SRI. B. S. SRIDHARA,
S/O. LATE B. D. SANKAPPA POOJARI,
AGED ABOUT 54 YEARS,
SAFALI BAR & RESTAURANT,
CHOWDHI, SOMWARPETE,
KODAGU - 571 236.
3
5. SRI. B. S. SADANANDA,
S/O. LATE B. D. SANKAPPA POOJARI,
AGED ABOUT 52 YEARS,
ALOK BAR & RESTAURANT,
MAIN ROAD, SOMWARAPETE,
KODAGU - 571 236.
6. SRI. B. S. BALAPPA,
S/O. LATE B. D. SANKAPPA POOJARI,
AGED ABOUT 67 YEARS,
CLOTH MERCHANT, KODLIPETE,
SOMWARAPETE TALUK,
KODAGU - 571 251.
7. SRI. B. S. SOMASHEKAR,
S/O. LATE B. D. SANKAPPA POOJARI,
AGED ABOUT 64 YEARS,
SYMPATHY HOTEL, BUS STAND,
KODLIPETE,
SOMWARAPETE TALUK,
KODAGU - 571 251.
8. SRI. B. S. SUNDARA,
S/O LATE B. D. SANKAPPA POOJARI,
AGED ABOUT 51 YEARS,
MAIN ROAD,
SOMWARAPETE TALUK,
KODAGU - 571 236.
9. SMT. B. S. LALITHA,
W/O S. D. DAYANANDA,
D/O LATE B. D. SANKAPPA POOJARI,
AGED ABOUT 66 YEARS,
RETIRED POST MASTER,
SARVEDOLAGUTTU,
PUTTUR TALUK,
D.K. DISTRICT - 575 001.
10. SMT. B. S. REVATHY,
W/O NARAYANA,
D/O LATE B. D. SANKAPPA POOJARI,
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AGED ABOUT 55 YEARS,
NEAR PARIJATHA HOUSE,
OLD POST OFFICE ROAD,
MALPE - 576 108,
UDUPI DISTRICT - 574 118.
11. SMT. B. S. PUSHPA,
W/O B. L. SRIDHARA,
D/O LATE B. D. SANKAPPA POOJARI,
AGED ABOUT 57 YEARS,
S.G.S. ENGINEERING WORKS,
PONNAMPET ROAD, GONICOPPAL,
KODAGU - 571 213.
12. SMT. B. S. MEENAKSHI,
W/O P. M. NARAYANA,
D/O LATE B. D. SANKAPPA POOJARI,
AGED ABOUT 49 YEARS,
NISMITHA TOWERS,
RAMAMOHAN RAI CIRCLE,
NEAR BUS STAND, MOODBIDRI,
UDUPI DISTRICT - 574 227.
13. SMT. B. S. PRAMILA,
W/O SURESH KARKERA,
D/O LATE B. D. SANKAPPA POOJARI,
AGED ABOUT 52 YEARS,
KARKERA TRADING COMPANY,
NEAR STATE BANK OF INDIA,
MANGALURU - 575 001.
14. SMT. B. S. MALATHI,
W/O SRI. PRATHAP,
D/O LATE B. D. SANKAPPA POOJARI,
AGED ABOUT 39 YEARS,
PRATHAP HOUSE, YEYYADI,
MANGALURU - 575 008,
D.K. DISTRICT - 575 001.
... RESPONDENTS
5
THIS RFA IS FILED UNDER SECTION 96 OF CPC.,
AGAINST THE ORDER DATED 31.08.2018 PASSED IN
C.M.C.NO.1/2010 ON THE FILE OF THE SENIOR CIVIL
JUDGE, SOMWARPET PARTLY ALLOWING THE PETITION
UNDER ORDER XX RULE 12 OF CPC. FOR MESNE
PROFITS.
THIS RFA COMING ON FOR ORDERS, THROUGH
VIDEO CONFERENCING THIS DAY THE COURT
DELIVERED THE FOLLOWING:
JUDGMENT
In spite of granting sufficient opportunity, office
objections are not complied with. Today the appellant
is unrepresented. It appears that the appellant is not
interested in prosecuting the case. The appeal is
dismissed for non-prosecution.
Sd/-
JUDGE
AG
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