The Executive Engineer vs Parappa Basavaneppa Bolashetti
2022 Latest Caselaw 1999 Kant

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           IN THE HIGH COURT OF KARNATAKA
                   DHARWAD BENCH

       DATED THIS THE 8TH DAY OF FEBRUARY, 2022

                        BEFORE

      THE HON'BLE MR. JUSTICE B.M. SHYAM PRASAD

 MISCELLANEOUS FIRST APPEAL NO.100424/2022 (LAC)

BETWEEN:

THE EXECUTIVE ENGINEER
MLBC NO.2,
NAVILUTEERTA-591116,
TQ. SAVADATTI,
DIST. BELAGAVI.
                                     ...APPELLANT
(BY SRI. K. S. PATIL, ADVOCATE)

AND

1.     PARAPPA BASAVANEPPA BOLASHETTI
       AGE: 57 YEARS, OCC: AGRICULTURE,
       R/O: JALIKOPPA-591104, TQ: BAILHONGAL,
       DIST: BELAGAVI.

2.     THE SPL. LAND ACQUISITION OFFICER,
       MALAPRABHA PROJECT NO.3,
       BAGALKOT-587103,
       TQ AND DIST. BAGALKOT.
                                     ...RESPONDENTS

     THIS APPEAL IS FILED UNDER SECTION 74(1) OF
RIGHT TO FAIR COMPENSATION AND TRANSPARENCY IN
LAND      ACQUISITION,    REHABILITATION    AND
RESETTLEMENT ACT, 2013 PRAYING TO CALL FOR THE
RECORDS IN LAC NO.1168/2018 PASSED BY THE
HON'BLE I ADDL. DISTRICT JUDGE, BELAGAVI AND
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ALLOW THE APPEAL AND SET ASIDE THE JUDGEMENT
DATED 30.09.2020 AND AWARD DATED 30.10.2020 IN LAC
NO.1168/2018 PASSED BY THE HON'BLE I ADDL.
DISTRICT JUDGE, BELAGAVI.

     THIS MISCELLANEOUS FIRST APPEAL IS COMING
ON FOR ORDERS, THIS DAY, THE COURT DELIVERED THE
FOLLOWING:

                      JUDGMENT

On perusal of the memo for withdrawal, the appeal

stands disposed of as withdrawn.

Sd/-

JUDGE

AN/-