Citation : 2022 Latest Caselaw 1841 Kant
Judgement Date : 7 February, 2022
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 7TH DAY OF FEBRUARY, 2022
BEFORE
THE HON'BLE MR. JUSTICE M.I.ARUN
RFA NO.956 OF 2018 (PAR)
BETWEEN:
1.
SMT. SAVITHRAMMA (DEAD) W/O. LATE CHIKKAAMUNIYAPPA AGED ABOUT 66 YEARS
SRI VENKATESHWARA NILAYA JAKKUR MAIN ROAD AMRUTHAHALLI BENGALURU-560 092
2. SMT. KRISHNAMMA D/O. LATE BOMBAY MUNIVENKATAPPA W/O. SRINIVAS AGED ABOUT 62 YEARS
MARIYAMMA TEMPLE ROAD AMRUTHAHALLI BENGALURU-560 092
3. SMT. MUNIRATHNAMMA (DEAD) D/O. LATE BOMBAY MUNIVENKATAPPA AGED ABOUT 59 YEARS
MARIYAMMA TEMPLE ROAD AMRUTHAHALLI BENGALURU-560 092
4. SRI. MANJUNATH S/O. LATE CHIKKAMUNIYAPPA AGED ABOUT 46 YEARS R/AT DOOR NO.66 SRI. VENKATESHWARA NILAYA JAKKUR MAIN ROAD AMRUTHAHALLI BENGALURU-560 092
5. SMT. LAKSHMI W/O. PUTTASWAMY D/O. LATE CHIKKAMUNIYAPPA AGED ABOUT 48 YEARS RESIDING AT CHOWAKAHALLI BYRAMANGALA POST-562 109 BIDADI HOBLI RAMANAGARAM DISTRICT
6. SMT. SHOBHA W/O. LATE MOHAN KUMAR D/O. LATE CHIKKAMUNIYAPPA AGED ABOUT 42 YEARS NO.303, 6TH CROSS NEAR GOVERNMENT SCHOOL BAGLUGUNTE, NAGASANDRA POST BENGALURU-560 073 ... APPELLANTS
(BY SRI.N.SRIRAM REDDY, ADV.)
AND:
1. SRI. KALAPPA S/O. LATE KRISHNAPPA AGED ABOUT 49 YEARS R/AT NO. 16, 1ST MAIN 2ND CROSS MUNIGURUPPA LAYOUT AMRUTHAHALLI BENGALURU-560 092
2. SUBRAMANI S/O. LATE KRISHNAPPA AGED ABOUT 43 YEARS R/AT NO. 16, 1ST MAIN 2ND CROSS MUNIGURUPPA LAYOUT AMRUTHAHALLI BENGALURU-560 092
3. SRI. NAGESH S/O. LATE KRISHNAPPA AGED ABOUT 41 YEARS R/AT NO. 16, 1ST MAIN 2ND CROSS MUNIGURUPPA LAYOUT AMRUTHAHALLI BENGALURU-560 092
4. SMT. UMA W/O. SRI. NAGARAJ D/O LATE KRISHNAPPA AGED ABOUT 42 YEARS R/AT NO. 16, 1ST MAIN 2ND CROSS MUNIGURUPPA LAYOUT AMRUTHAHALLI, BENGALURU-560 092
5. SRI. DODDAMUNIYAPPA S/O. LATE MUNIVENKATAPPA AGED ABOUT 82 YEARS R/AT NEAR MARAMMA TEMPLE AMRUTHAHALLI YELAHANKA HOBLI BENGALURU NORTH-560 092
6. SMT. GOWRAMMA W/O. SRI. DODDAMUNIYAPPA
AGED ABOUT 72 YEARS R/AT NEAR MARAMMA TEMPLE AMRUTHAHALLI YELAHANKA HOBLI BENGALURU NORTH-560 092
7. SRI. JAYARAM S/O. SRI. DODDAMUNIYAPPA AGED ABOUT 50 YEARS R/AT NEAR MARAMMA TEMPLE AMRUTHAHALLI YELAHANKA HOBLI BENGALURU NORTH-560 092
8. SMT. JAYALAKSHMAMMA D/O. SRI. DODDAMUNIYAPPA AGED ABOUT 48 YEARS R/AT NEAR MARAMMA TEMPLE AMRUTHAHALLI YELAHANKA HOBLI BENGALURU NORTH-560 092
9. SMT. NAGARATHNAMMA D/O. SRI. DODDAMUNIYAPPA AGED ABOUT 53 YEARS R/AT NEAR MARAMMA TEMPLE AMRUTHAHALLI YELAHANKA HOBLI BENGALURU NORTH-560 092
10. SMT. JAYAMMA (DEAD) D/O SRI. DODDAMUNIYAPPA AGED ABOUT 42 YEARS R/AT NEAR MARAMMA TEMPLE AMRUTHAHALLI YELAHANKA HOBLI BENGALURU NORTH-560 092
SINCE DEAD, REP.BY HER LRS.
10(a) SRI. N.JAGADISH S/O LATE JAYAMMA AGED ABOUT 21 YEARS R/AT NEAR MARAMMA TEMPLE AMRUTHAHALLI, YELAHANKA HOBLI BENGALURU NORTH - 560 092
10(b) SRI. N.GOVARDHAN S/O LATE JAYAMMA AGED ABOUT 21 YEARS R/AT NEAR MARAMMA TEMPLE AMRUTHAHALLI, YELAHANKA HOBLI BENGALURU NORTH - 560 092
11. SRI. SHIVARAJ S/O. SRI. DODDAMUNIYAPPA AGED ABOUT 48 YEARS R/AT NEAR MARAMMA TEMPLE AMRUTHAHALLI YELAHANKA HOBLI BENGALURU NORTH-560 092
12. SRI. MUNIKRISHNAPPA (DEAD) S/O. PILLA NANJAPPA AGED ABOUT 44 YEARS R/O. AMRUTHAHALLI YELAHANKA HOBLI BENGALURU NORTH-560 092
13. SMT. VENKATALAKSHMAMMA W/O. MUNIKRISHNAPPA AGED ABOUT 60 YEARS R/O. AMRUTHAHALLI YELAHANKA HOBLI BENGALURU NORTH-560 092
14. SRI. NAVEEN KUMAR S/O. MUNIKRISHNAPPA
AGED ABOUT 39 YEARS R/AT AMRUTHAHALLI YELAHANKA HOBLI BENGALURU NORTH-560 092
15. SMT. MAMATHA D/O. MUNIKRISHNAPPA AGED ABOUT 45 YEARS R/O. AMRUTHAHALLI YELAHANKA HOBLI BENGALURU NORTH-560 092
16. SMT. ANITHA D/O. MUNIKRISHNAPPA AGED ABOUT 38 YEARS R/O. AMRUTHAHALLI YELAHANKA HOBLI BENGALURU NORTH-560 092
17. SMT. SHUBA D/O. MUNIKRISHNAPPA AGED ABOUT 35 YEARS R/O. AMRUTHAHALLI YELAHANKA HOBLI BENGALURU NORTH-560 092
18. SRI. A.P.VENKATESH S/O. PILLA NANJAPPA AGED ABOUT 62 YEARS R/O. AMRUTHAHALLI YELAHANKA HOBLI BENGALURU NORTH-560 092
19. SRI. B.KRISHNAPPA (DEAD) S/O. PILLA NANJAPPA AGED ABOUT 62 YEARS R/O. AMRUTHAHALLI YELAHANKA HOBLI BENGALURU NORTH-560 092
20. SRI. P.SATISH PAI S/O. NARASIMHA PAI AGED ABOUT 58 YEARS R/AT NO.85/1, K.H. ROAD BENGALURU-560 027
21. SRI. M.S.MAHADEVARAIAH S/O. M.SHIVANNA AGED ABOUT 59 YEARS R/AT NO.59, K.M.C.
VASANTHANAGAR MAIN ROAD BENGALURU-560 052
22. SRI. YOGESHWAR VERMA. D (DEAD) S/O B.M.RAMARAJU AGED ABOUT 59 YEARS R/AT NO.65 & 66, 6TH CROSS BHUVANESHWARA NAGAR DASARAHALLI, HEBBAL BENGALURU - 560 024
22(a) SMT.JYOTI W/O LATE YOGESHWAR VERMA D AGED ABOUT 48 YEARS R/AT FLAT NO.326, 3RD FLOOR PATEL CALLISTO TALACAUVERY LAYOUT AMRUTHAHALLI BENGALURU-560 092
22(b) SRI. KARTHIK S/O LATE YOGESHWAR VERMA D AGED ABOUT 25 YEARS R/AT FLAT NO.326, 3RD FLOOR PATEL CALLISTO TALACAUVERY LAYOUT AMRUTHAHALLI BENGALURU-560 092
22(c) SRI. MUKESH S/O LATE YOGESHWAR VERMA D AGED ABOUT 25 YEARS R/AT FLAT NO.326, 3RD FLOOR PATEL CALLISTO TALACAUVERY LAYOUT AMRUTHAHALLI BENGALURU-560 092
23. SMT. K.VARALAKSHMI AGED ABOUT 58 YEARS R/AT NO. 652, 11TH MAIN HAL STAGE BENGALURU-560 038
24. SRI. H. S. BADURIA AGED ABOUT 58 YEARS R/AT GAMBAR APARTMENTS VASCO DIGAMA GOA-403 802
25. SMT. Y. APARNA R/AT NO.39, 1ST MAIN VIVEKANANDA NAGAR B.S.K. III STAGE BENGALURU-560 085
26. SRI. HAJRATH SHAIK AGED ABOUT 68 YEARS R/AT NO. 14, 1ST "B" CROSS MUTHAPPA BLOCK GANGANAGAR BENGALURU-560 032
27. SRI. G.SREENIVASAREDDY AGED ABOUT 70 YEARS R/AT NO.228/29, 5TH CROSS BAHYAMNAGAR BENGALURU-560 021
28. SRI. K.VENKATASUBRAMANIAM REDDY AGED ABOUT 72 YEARS R/AT NO.3, 3RD MAIN ASHWINI LAYOUT, EJIPURA BENGALURU-560 047
29. SRI. H.JAYARAJU AGED ABOUT 68 YEARS R/AT NO.1764/45, 6TH MAIN 2ND CROSS, RAJAJINAGAR 2ND STAGE, "D" BLOCK BENGALURU-560 010
30. M/S. CENTURY SHELTERS A PARTNERSHIP FIRM REP. BY ITS PARTNERS SRI. ASHWINI PAI OFFICE AT NO. 10/1 LAKSHMINARAYAN COMPLEX PALACE ROAD BENGALURU-560 052
31. N. SUBRAMANIAN S/O LATE NARAYANASWAMY AGED ABOUT 60 YEARS R/AT 46, G.BLOCK SAHAKARNAGAR BENGALURU - 560 095
REP. BY LEASE HOLDER SRI. S. GOPALAKRISHNA S/O T. SURYANARAYANA 10/1, FIRST CROSS, FIRST FLOOR JYOTHINAGAR, DODDABETAHALLI BENGALURU - 97
32. DR.N.BALAKIRUSHNEN S/O M.R.NARAYAN
AGED ABOUT 75 YEARS R/AT NO.95, 7TH MAIN G BLOCK, SAHAKARNAGAR BENGALURU - 560 095
33. KRISHNAGIRI S/O DR.J.VAIDYANATH IYER AGED ABOUT 45 YEARS R/AT 984, I A MAIN HAL 3RD STAGE NEW THIPPASANDRA BENGALURU - 560 075
34(a) R.VASANTHI W/O SRI. P.S.RANGANATHAN AGED ABOUT 68 YEARS R/AT NO.1030, 4TH MAIN ROAD II STAGE, RAJAJINAGAR BENGALURU - 560 010
(b) TVS PARTHASARATHI S/O T.V.SRINIVASAN AGED ABOUT 82 YEARS R/AT 496, 4TH A CROSS RPC LAYOUT VIJAYANAGAR II STAGE, BENGALURU - 560 040
35. SRI. SUGANTHANATHAN S/O V. BANGARUSWAMY NO.1207/660, 12TH CROSS GIRINAGAR, BENGALURU - 560 085 PRESENTLY R/AT C/O SMT. VIJAYARANI 332, FIRST MAIN ROAD MUTHYALANAGAR BENGALURU
36. SRI. T.SURYANARAYANA S/O LATE ARUNACHALAIAH NO.10/1, FIRST FLOOR
FIRST CROSS JYOTHINAGAR DODDABETAHALLI V.R.PURA POST BENGALURU - 560 097
REP. BY GPA HOLDER SRI. S.GOPALAKRISHNA S/O T.SURYANARAYANA NO.10/1, FIRST FLOOR, I CROSS JYOTHINAGAR DODDABETAHALLI V.R.PURA POST BENGALURU - 560 097
37. C.V.PROJECTS PVT. LTD.
REGISTERED OFFICE AT NO.106-10-11-12 AMRUTHAHALLI BYATARAYANAPURA BALLARI ROAD, BENGALURU - 560 092
REP BY ITS AUTHORISED SIGNATORY SRI.P.ANIL KUMAR JAIN
38. SMT. SHARADA S. SETTY W/O LATE A. SADANANDA SHETTY AGED ABOUT 71 YEARS R/AT NO.45, 8TH CROSS BHUVANESHWARI NAGAR DASARAHALLI BANGALORE - 560 024
39. SRI. K.NAGARAJ SETTY S/O S.MAHABALA SHETTY AGED ABOUT 55 YEARS R/AT NO.45, SRUSHTI NIVAS 2ND MAIN, 6TH CROSS ASHRAMA COLONY BANGALORE - 560 094
40. SMT. GEETHA J.MALLI W/O JITENDRA MOHAN MALLI AGED ABOUT 52 YEARS R/AT NO.F-401 4TH FLOOR RAHEJA PARK, MAGADI ROAD BANGALORE - 560 079
41. SMT. N.SUDHA NAIK W/O SHASHIDHAR NAIK AGED ABOUT 59 YEARS R/AT NO.C1-103 RMV CLUSTERS PHASE I, DEVINAGAR BANGALORE - 560 094
42. SRI. SHASHANK SHETTY S/O LATE H. SURESH SHETTY AND N.SWATHI RAI, AGED ABOUT 28 YEARS R/AT NO.C1-103 RMV CLUSTERS PHASE I DEVINAGAR BANGALORE - 560 094
43. SMT. PRIYANKA SHETTY N.
D/O LATE H. SURESH SHETTY AND N. SWATHI RAI, AGED ABOUT 59 YEARS R/AT NO.C1-103, RMV CLUSTERS PHASE 1 DEVINAGAR BANGALORE - 560 094
44. SRI. N.SUBRAMANY S/O NAGRAJAPPA AGED ABOUT 52 YEARS R/AT VENKATESPURA JAKKUR POST YELAHANKA HOBLI BANGALORE NORTH TALUK - 560 064
45. SMT. VEENA W/O SRI. N.SUBRAMANYA
AGED ABOUT 43 YEARS R/AT VENKATESHPURA JAKKURU POST YELAHANKA HOBLI BANGALORE NORTH TALUK - 560 064 ... RESPONDENTS
(BY SRI. B.V.BADRINATH, ADV. FOR R1 TO R4;
SRI. B.R.RAMACHANDRA REDDY, ADV. FOR R3, R6, R14 TO R18;
SRI. M.BABU RAO, ADV. FOR R5, R8, R9, R11 & R10(a) AND R10(b);
SRI. G.S.SRINIVAS, ADV. FOR R-13 TO R17; SRI. C.R.SUBRAMANYA, ADV FOR R7; VIDE ORDER DATED 05.09.2018 R-1 TO R-4 TREATED AS LRS OF R-19; SRI. CHANDAN, ADV. FOR SRI.VAMSHI CHANDRA SHEKARA, ADV. FOR R20; SRI. VARUN JOSHI, ADV. FOR SRI. G.S.SRINIVAS AND BADRI, ADVS. FOR R-21 AND R-30;
SRI. R.SHYAM ADV. FOR R-22(a) TO R-22(c); SRI. P.S.RANGANATHAN. ADV. AND SRI. R.RAMESH, ADV. FOR R-31 TO R-36; SRI. G.S.PRASANNA KUMAR, ADV. FOR R-37; SRI. B.S.RADHANANDAN, ADV. FOR R-38 TO R-43; SRI. V.R.PRASANNA, ADV. FOR R44 & R45; VIDE ORDER DATED 05.09.2018, R13, R14, R15, R16 AND R17 ARE TREATED AS LRS OF R-12; VIDE ORDER DATED 05.09.2018, NOTICE TO R24, 25 & 29 IS DISPENSED WITH; R6, 18, 23, 26, 27, 28 ARE SERVED AND UNREPRESENTED)
THIS RFA IS FILED UNDER SECTION 96(1) READ WITH ORDER 43 RULE 1-A SUB CLAUSE (1) AND (2) RULE 96 OF CPC AGAINST THE JUDGMENT AND DECREE DATED 25.03.2017 PASSED IN OS.NO.450/2008 ON THE FILE OF THE XXXVIII ADDITIONAL CITY CIVIL AND SESSIONS
JUDGE, BENGALURU ALLOWING THE COMPROMISE PETITION FILED UNDER ORDER 23 RULE 3 OF CPC.
THIS RFA COMING ON FOR ORDERS THIS DAY, THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
This appeal is filed against the judgment and decree
(compromise decree) dated 25.03.2017 passed by XXXVIII
Additional City Civil and Sessions Judge, Bengaluru, in
O.S.No.450/2008.
2. The appellants were original parties to
O.S.No.450/2008. The suit has been dismissed as against
appellant nos.2, 3 and 4 as not pressed. Appellant nos.1,
5 and 6 were placed ex parte. Presently, appellant nos.1
and 3 are dead.
3. In all defendant nos.1, 2, 4 to 8, 12, 13 and 25 to 31
were placed ex parte in the original suit and the suit
against defendant nos.3, 9 to 11, 14, 15, 18 to 21 & 24
was dismissed as not pressed.
4. The plaintiffs and defendant nos.16 and 17 alone
have filed a compromise petition before the trial court
determining their rights in respect of the suit schedule
properties. The compromise petition was accepted and the
suit has been decreed.
5. Aggrieved by the said judgment and decree passed
in O.S.No.450/2008 pursuant to the compromise entered
into by the plaintiffs and defendant nos.16 and 17 in the
original suit, the present appellants have filed this appeal.
6. It is needless to state that the rights determined by
way of a compromise petition in the impugned judgment
and decree are rights in personam and not right in rem
and are normally binding only between the parties to the
compromise petition.
7. In the instant case, admittedly, the appellants are
not parties to the compromise petition. If they are
aggrieved by the compromise, they can always move the
Court which recorded the compromise and in such an
event, the Court shall examine the same in accordance
with law. An appeal from a compromise decree is barred
under Section 96(3) of CPC and the instant appeal for that
reason is not maintainable.
8. With the aforesaid observations, the appeal is
disposed of. In view of disposal of the appeal, all pending
I.As. do not survive for consideration and they stand
disposed of accordingly.
Sd/-
JUDGE
hkh.
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