Sri D N Sridhar vs The Commissioner
2022 Latest Caselaw 1794 Kant

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IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 4TH DAY OF FEBRUARY, 2022

                      BEFORE

     THE HON'BLE MR. JUSTICE N.S. SANJAY GOWDA

     REGULAR SECOND APPEAL NO.897/2014 (INJ)

BETWEEN:
SRI D.N. SRIDHAR,
S/O LATE D.S. NANJUNDAIAH,
AGED ABOUT 40 YEARS,
'SHREESHA', NO.116, 1ST CROSS,
VIDYANAGAR,
SHIMOGGA - 571 707.
                                   ... APPELLANT
(BY SRI M.S. VIJAYASARATHY, ADVOCATE (Absent))

AND :

1.     THE COMMISSIONER,
       CITY IMPROVEMENT TRUST BOARD,
       B.M. ROAD,
       HASSAN - 586 160.

2.     THE COMMISSIONER,
       CITY MUNICIPALITY,
       B.M. ROAD,
       HASSAN - 586 160.
                               ... RESPONDENTS
(BY SRI A. RAVISHANKAR, ADVOCATE)
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     THIS REGULAR SECOND APPEAL IS FILED U/S
100 OF CPC AGAINST THE JUDGMENT & DECREE
DATED 03.03.2014 PASSED IN R.A.NO.111/2012 ON
THE FILE OF THE COURT OF THE PRINCIPAL SENIOR
CIVIL JUDGE HASSAN, DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED
20.11.2012 PASSED IN O.S.NO.164/2007 ON THE
FILE OF THE COURT OF THE PRL.CIVIL JUDGE & JMFC,
HASSAN.


     THIS APPEAL COMING ON FOR ADMISSION THIS
DAY, THE COURT DELIVERED THE FOLLOWING:


                        JUDGMENT

Matter was listed on 14.01.2022 and again re-

listed on 21.01.2022. On 21.01.2022 on request

matter was re-listed on 28.01.2022 and on

28.01.2022 as a last chance matter was re-listed

today i.e. on 04.02.2022. Today also there is no

representation. There is no other option left except

dismissal of the appeal. Hence, appeal is dismissed

for non-prosecution.

Sd/-

JUDGE

SBS