Paravva W/O. Basappa Kallannavar vs Girish S/O. Basappa ...
2022 Latest Caselaw 11488 Kant

            IN THE HIGH COURT OF KARNATAKA,
                     DHARWAD BENCH
             DATED THIS 06TH DAY OF APRIL, 2015

                          BEFORE

     THE HON' BLE MR. JUSTICE S.N.SATYANARAYANA


                     RSA NO 6234 OF 2012


BETWEEN:

1.   SMT.PARAVVA W/O. BASAPPA KALLANNAVAR
     AGE: MAJOR, OCC: HOUSEHOLD,
     R/O. GULAGANJI KOPPA
     DHARWAD 580 001

2.   SURESH S/O. FAKIRAPPA GIRIYAPPANAVAR
     AGE: MAJOR, OCC: AGRICULTURE
     R/O. GULAGANJI KOPPA,
     DHARWAD 580 001

3.   SMT.DAKSHAYANI W/O. BASAPPA NARAGUND
     AGE: MAJOR, OCC: HOUSEHOLD,
     R/O. HIREKUMBI, SAVADATTI TALUK,
     BELGAUM DIST 590001.

4.   SMT.RATNAVVA W/O. BABU PATIL
     AGE: MAJOR, OCC: HOUSEHOLD,
     R/O. HAJARIGALLI, BELGAUM 590 001

5.   SMT.SHANTHAVVA P. VADDATTI
     AGE: MAJOR, OCC: HOUSEHOLD,
     R/O. GULAGANJI KOPPA
     DHARWAD 580 001
                                  2



6.   KUM. SHEKHAVVA D/O. FAKIRAPPA GIRIYAPPANAVAR
     AGE: MAJOR, OCC: HOUSEHOLD,
     R/O. BEHIND SHANKARALINGESHWARA
     TEMPLE, SAVALABHAVI,
     SAVADATTI TALUK, DIST: BELGAUM 590 001

                                          ... APPELLANTS
(By Sri. : V P KULKARNI, ADV.)
AND:
1.   GIRISH S/O. BASAPPA GIRIYAPPANAVAR
     AGE: 42 YEARS, OCC: AGRICULTURE
     R/O. GULAGANJI KOPPA
     DHARWAD 580 001

2.   SMT.SUNANDA D/O. BASAPPA GIRIYAPPANAVAR
     AGE: 35 YEARS, OCC: AGRICULTURE
     R/O. GULAGANJI KOPPA
     DHARWAD 580 001

3.   SMT.JAYASHREE D/O. BASAPPA GIRIYAPPANAVAR
     AGE: 35 YEARS, OCC: HOUSEHOLD,
     R/O. GULAGANJI KOPPA
     DHARWAD 580 001

4.   MALAPRABHA W/O. RAYAPPA GIRIYAPPANAVAR
     AGE: 84 YEARS, OCC: HOUSEHOLD,
     R/O. GULAGANJI KOPPA
     DHARWAD 580 001

5.   CHANDRASHEKAR S/O. RAYAPPA GIRIYAPPANAVAR
     AGE: 59 YEARS, OCC: SERVICE
     R/O. GULAGANJI KOPPA
     DHARWAD 580 001

6.   ASHOK S/O. RAYAPPA GIRIYAPPANAVAR
     AGE: 54 YEARS, OCC: SERVICE
     R/O. GULAGANJI KOPPA
     DHARWAD 580 001
                            3



7.   VIRUPAKSHI S/O. SANNA FAKIRAPPA GIRIYAPPANAVAR
     AGE: MAJOR, OCC: AGRICULTURE
     R/O. GULAGANJI KOPPA
     DHARWAD 580 001

8.   NAGAPPA S/O. SANNA FAKIRAPPA GIRIYAPPANAVAR
     AGE: MAJOR, OCC: AGRICULTURE
     R/O. GULAGANJI KOPPA
     DHARWAD 580 001

9.   ASHOK S/O. SANNA FAKIRAPPA GIRIYAPPANAVAR
     AGE: MAJOR, OCC: AGRICULTURE
     R/O. GULAGANJI KOPPA
     DHARWAD 580 001

10. MALLAVVA D/O. FAKIRAPPA GIRIYAPPANAVAR
    AGE: MAJOR, OCC: HOUSEHOLD
    R/O. GULAGANJI KOPPA
    DHARWAD 580 001

11. GOWRAVVA D/O. FAKIRAPPA GIRIYAPPANAVAR
    AGE: MAJOR, OCC: HOUSEHOLD
    R/O. GULAGANJI KOPPA
    DHARWAD 580 001

12. GIRIJAVVA D/O. BHEEMAPPA GIRIYAPPANAVAR
    AGE: MAJOR, OCC: HOUSEHOLD
    R/O. GULAGANJI KOPPA
    DHARWAD 580 001

13. MALLIKARJUNA S/O. BHEEMAPPA GIRIYAPPANAVAR
    AGE: MAJOR, OCC: AGRICULTURE
    R/O. GULAGANJI KOPPA
    DHARWAD 580 001

14. MAHADEVI D/O. BHEEMAPPA GIRIYAPPANAVAR
    AGE: MAJOR, OCC: HOUSEHOLD
    R/O. GULAGANJI KOPPA
    DHARWAD 580 001
                            4



15. CHINNAVVA W/O. ERAPPA LYATTI
    AGE: 64 YEARS, OCC: AGRICULTURE
    R/O. GULAGANJI KOPPA, DHARWAD 580 001

16. SMT.BASALINGAVVA W/O. FAKIRAPPA GIRIYAPPANAVAR
    AGE: MAJOR, OCC: AGRICULTURE
    R/O. GULAGANJI KOPPA, DHARWAD 580001.

17. SMT.BASAVVA W/O. CHENNAPPA GIRIYAPPANAVAR
    AGE: MAJOR, OCC: HOUSEHOLD
    R/O. GULAGANJI KOPPA
    DHARWAD 580 001

18. SMT.SHIVAKKA @ BHARATHI
    D/O. CHENNAPPA GIRIYAPPANAVAR
    AGE: 37 YEARS, OCC: SERVICE
    R/O. GULAGANJI KOPPA
    DHARWAD 580 001

19. KALAKAPPA S/O RUDRAPPA MUDIGOUDAR
    AGE ABOUT 47 YEARS, OCC: CONTRACTOR,
    R/O. GRAM DEVI ONI, NAVALGUND.

20. SUDAIVA S/O KALAKAPPA MUDIGOUDAR
    AGE ABOUT 14 YEARS, OCC: STUDENT,
    R/O. GRAM DEVI ONI, NAVALGUND.
    SINCE MINOR BY HIS FATHER
    RESPONDENT NO.19.
                                            ... RESPONDENTS

    THIS RSA FILED U/S 100 CPC AGAINST THE JUDGMENT AND
DECREE DATED: 08.03.2012 PASSED IN RA.NO.274/2010 ON THE
FILE OF THE PRINCIPAL DISTRICT AND SESSIONS JUDGE,
DHARWAD, ALLOWING THE APPEAL AND SETTING ASIDE THE
JUDGMENT AND      DECREE DATED: 13.08.2010 PASSED IN
OS.NO.164/1998 ON THE FILE OF THE II ADDL. SENIOR CIVIL
JUDGE, DHARWAD.
                                        5




       This appeal coming on for orders this day, the Court delivered the
following:


                                 ORDER

Finally, two weeks' time is granted for removal of office objections subject to payment of cost of Rs.500/- payable in the registry. If the office objections are not removed and cost imposed is not paid within two weeks, appeal shall stands dismissed without reference to the Court.

SD/-

JUDGE

As per endorsement made in the order sheet dated 26/06/2015, the Advocate for the Appellant has not complied with the Court Order dated 06/04/2015. Hence, this RSA No.6234/2012 stands dismissed, as per the Court Order dated: 06/04/2015.

BY ORDER

Sd/-

ASSISTANT REGISTRAR

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