Mr L N Murthy vs Mr H Ashwath Narayana
2022 Latest Caselaw 11302 Kant

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     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 29TH DAY OF AUGUST, 2016

                        BEFORE

           THE HON'BLE MR.JUSTICE B MANOHAR

     REGULAR SECOND APPEAL NO.1258 OF 2015 (PAR)
BETWEEN:

1.   MR L N MURTHY
     S/O SRINIVASA MURTHY
     AGED ABOUT 68 YEARS,
     OCCUPATION: AGRICULTURIST
     RESIDING AT VOROHALLI,
     JADEGENAHALLI POST,
     HOSKOTE TALUK,
     BANGALORE RURAL DISTRICT-562 114.

2.   MR.V.S.RAVI
     S/O SRINIVAS RAO,
     AGED ABOUT 51 YEARS,
     RESIDING AT NO.46,
     SREEGIRI NILAYA,
     VIDYARANYAPURA POST,
     NEAR CHANDANA SCHOOL,
     PARVATAMMA LAYOUT,
     BANGALORE-560 097.

3.   MR. M BHASKARA,
     S/O L N MURTHY,
     AGED ABOUT 36 YEARS,
     OCCUPATION:AGRICULTURIST,
     RESIDING AT VORAHALLI,
     JADEGENAHALLI POST,
     HOSKOTE TALUK,
     BANGALORE RURAL DISTRICT-562 114.
                                         ... APPELLANTS
BY SRI MAHABALESHWAR.G.C, ADVOCATE)
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AND:

1.     MR H ASHWATH NARAYANA
       S/O HANUMANTHA RAO,
       AGED ABOUT 75 YEARS,
       RESIDING AT NO.4, 1ST CROSS,
       SARASWATHI NAGAR,
       VIJAYANAGAR,
       BANGALORE-560 046.

2.     MRS. H MAHALAXMI
       D/O HANUMANTHA RAO,
       AGED ABOUT 58 YEARS,
       RESIDING AT DODDADENAHALLI,
       POST:DODDANAHALLA,
       HOSKOTE TALUK,
       BANGALORE-562 114.

3.     MRS H NALINAQKSHI,
       D/O HANUMANTHA RAO,
       AGED ABOUT 49 YEARS,
       KUKKANAHALLI,
       RAILWAY GOLLAHALLI (POST),
       HESARAGHATTA HOBLI,
       BANGALORE-560 088.

4.     MR A S GURUPRASAD,
       S/O H ASHAWATHA NARAYANA
       AGED ABOUT 35 YEARS,
       NO.4, 1ST CROSS, SARASWATHI NAGAR,
       VIJAYANAGAR,
       BANGALORE-560 046.
                                            ... RESPONDENTS

(BY SRI.M.K.GIRISH, ADVOCATE FOR C/R-1)

     THIS RSA IS FILED UNDER SECTION 100 OF CPC PRAYING TO
SET ASIDE THE JUDGEMENT AND DECREE DATED 24.04.2015
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PASSED IN R.A.NO.255/2013 PASSED BY THE HON'BLE PRINCIPAL
JUDGE, BANGALORE RURAL DISTRICT, BANGALORE.

     THIS RSA IS COMING ON FOR ORDERS THIS DAY, THE COURT
DELIVERED THE FOLLOWING:


                      JUDGMENT

This appeal has been filed on 23.07.2015. Inspite of

granting sufficient time, the office objections have not been

complied with. On 08.08.2016, finally two weeks time was

granted to comply with the office objections, failing which

the case was ordered to be posted today. As on today, the

office objections are not complied with.

Accordingly, the appeal is dismissed for non-

prosecution.

Sd/-

JUDGE

HJ