Smt Salini Raj vs Sri B Deepak
2021 Latest Caselaw 5137 Kant

    IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 30TH DAY OF NOVEMBER, 2021

                        PRESENT

           THE HON'BLE MR. JUSTICE B. VEERAPPA
                           AND
         THE HON'BLE Mrs. JUSTICE K.S. HEMALEKHA
       MISCELLANEOUS FIRST APPEAL No.1183/2018(FC)

BETWEEN:

SMT. SALINI RAJ,
AGED ABOUT 30 YEARS,
W/O SRI B. DEEPAK,
D/O LATE T. S. RAJENDRAN &
SMT. KARPAGAM,
R/AT NO 5/2, 7TH CROSS,
TAILOR MUNISWAMAPPA LAYOUT,
NAGANNAPALYA, M. S. NAGAR,
BANGALORE - 560033.
                                             ...APPELLANT
(BY SRI PATTABI RAMAN C., ADVOCATE)

AND:

SRI B. DEEPAK,
AGED ABOUT 31 YEARS
S/O LATE SRI BHRAMAIAH AND USHA
R/AT NO 26, I FLOOR,
OPP: RAILWAY LINE,
RMV II STAGE, BHOOPASANDRA,
BANGALORE - 560094.
                                           ...RESPONDENT
(BY SRI MANJUNATHA R. SWAMY, ADVOCATE)
                                 2




     THIS MISCELLANEOUS FIRST APPEAL IS FILED UNDER
ORDER 43 RULE 1 AND 2 OF CPC PRAYING TO SET ASIDE THE
ORDER AND DECREE DATED 30.08.2017 MADE IN M.C.
No.661/2012 C/W M.C. No.88/2013 ON THE FILE OF I ADDITIONAL
FAMILY COURT AT BENGALURU BY ALLOWING THE ABOVE APPEAL
AND PASS SUCH OTHER ORDERS IN THE INTEREST OF JUSTICE.

    THIS MISCELLANEOUS FIRST APPEAL COMING ON FOR
ORDERS THIS DAY, B.VEERAPPA J., DELIVERED THE FOLLOWING:


                        JUDGMENT

Learned counsel filed the Memo dated 30.11.2021

seeking to withdraw the present Miscellaneous First Appeal.

2. The Memo is placed on record.

3. The Miscellaneous First Appeal is dismissed as

withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE

kcm