Sunil @ Sheesharam S/O Jawanji ... vs Kawali Mallesh S/O Ramdas And Ors
2021 Latest Caselaw 2556 Kant

            IN THE HIGH COURT OF KARNATAKA
                   KALABURAGI BENCH

           DATED THIS THE 1ST DAY OF JULY, 2021

                          BEFORE

        THE HON'BLE MR. JUSTICE ASHOK S. KINAGI

         M. F. A. CROB. NO.200023 OF 2016 (MV)

BETWEEN:

SUNIL @ SHEESHARAM
S/O JAWANJI BHATTI
AGE: 40 YEARS, OCC:BUSINESS
PROPRIETOR M/S S.S.SWEET MART
SHOP.NO.159/2, HATTIKUNI ROAD, YADGIRI CITY
TQ & DIST: YADGIRI-585201
                                       ...CROSS OBJECTOR

(BY SRI. GANESH NAIK, ADV.)

AND

1.    KAWALI MALLESH
      S/O RAMDAS
      AGE:45 YEARS, OCC:DRIVER
      THALAPALLY VILLAGE
      SHABAD MANDAL
      RANGAREDDY DISTRICT (AP) - 501503

2.    SRI. MAHENDER REDDY
      REP.OF P. INDIRA REDDY
      MEMORIAL ENGINEERING COLLEGE CHEVALLA
      PIN 501503
      RANGAREDDY DISTRICT (AP)

3.    ICICI LOMBARD INSURANCES COMPANY LTD.
                                2



     HYDERABAD WITH POLICY ISSUING OFFICE
     LOCATED AT ZENITH HOUSE,
     KESHAVRAO KHADE MARGE
     MAHALAXMI MUMBAI-400034 (MH)
                                         ...RESPONDENTS


     THIS MFA CROB IS FILED UNDER ORDER 41 RULE 22 OF
CPC PRAYING TO MODIFY THE JUDGMENT AND AWARD IN MVC
No.1132/2009 ON THE FILE OF THE MACT-II AT YADGIRI AND
DISMISS THE APPEAL FILED BY THE RESPONDENT No.2 IN MFA
No.201171/2014.

    THIS MFA CROB. COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:


                           JUDGMENT

Learned counsel for the cross-objector filed a memo

seeking leave of this court to withdraw the MFA Cross-

Objection.

2. Memo is placed on record.

3. The MFA Cross-Objection is dismissed as

withdrawn.

SD/-

JUDGE

RD