M/S. Xindia Steels Ltd vs The Asst. Commissioner Of
2021 Latest Caselaw 6032 Kant

                               1



    IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 13TH DAY OF DECEMBER, 2021

                           PRESENT

           THE HON'BLE MRS. JUSTICE S.SUJATHA

                              AND

       THE HON'BLE MR. JUSTICE S.VISHWAJITH SHETTY

                    I.T.A.No.293/2021

BETWEEN:

M/s. XIndia Steels Ltd.,
Kunikere & Hirebaginal village,
Post: Ginigera,
Koppal Taluka & Dist.,
Karnataka - 583 231 (New Address)
The Estate 10th Floor,
121, Dickenson Road,
Bengaluru - 560 042,
(PAN: AAACX0521A)
Represented by its
Chairman and Managing Director,
Sri LI XIAOBING,
Aged about 51 years,
Son of Sri LI LU QING                 ... APPELLANT

(By Sri Jinita Chatterjee, Adv. For
    Sri S.Parthasarathi, Adv.)

AND:

The Asst. Commissioner of
Income-Tax, Circle-7(1)(2),
2nd Floor, BMTC Building,
Koramangala 80 Feet Road,
Bangalore - 560 095.                  ... RESPONDENT
                                2




      This ITA is filed under Section 260-A of the Income Tax
Act praying to set aside the order dated 23.06.2021 passed in
by   the     Income    Tax     Appellate     Tribunal    in    ITA
No.1605/Bang/2018 for the assessment year 2013-14.


      This   appeal   coming   on   for    Admission,   this   day,
S.Sujatha J., delivered the following:


                         JUDGMENT

Learned Counsel for the appellant has filed a memo

seeking leave of the Court to withdraw the appeal.

Memo is placed on record. Appeal is dismissed as

withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE

KK