M/S Rajeshwari Traders vs M/S Maharaja Plywood & ...
2021 Latest Caselaw 5971 Kant

                           1

 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 10TH DAY OF DECEMBER, 2021

                        BEFORE

       THE HON'BLE MR. JUSTICE MOHAMMAD NAWAZ

            CRIMINAL APPEAL NO.894 OF 2017

BETWEEN:

M/S. RAJESHWARI TRADERS,
NO.29, MAGADI MAIN ROAD,
OPP. TO RAHEZA PARK,
VIJAYANAGARA,
BANGALORE-40,

REPRESENTED BY ITS PROPRIETOR,
SRI. K.N. LAKSHMISHA,
S/O LATE K.NANJUNDAIAH,
AGED ABOUT 54 YEARS.                     ... APPELLANT
(BY SRI.P.N.HEGDE, ADVOCATE)

AND:

M/S MAHARAJA PLYWOOD & ACESSORIES,
NO.2/3-1, 1ST MAIN ROAD,
OPP. DOMINC PIZZA,
RAJAJINAGAR 1ST BLOCK,
DR. RAJKUMAR ROAD,
BANGALORE-560010,
REPRESENTED BY ITS PROPRIETRIX
MRS. NAGASHRI,
W/O BHASKAR,
AGED ABOUT 34 YEARS.                    ... RESPONDENT

(BY SRI.N.NAGARAJ, ADVOCATE)
                              2

      THIS CRIMINAL APPEAL IS FILED UNDER SECTION 378
(4) CR.P.C PRAYING PLEASED TO SET ASIDE THE ORDER
DATED 30.03.2017 PASSED BY THE XXII A.C.M.M.,
BENGALURU      IN   C.C.NO.7176/2016-ACQUITTING   THE
RESPONDENT/ACCUSED FOR THE OFFENCE P/U/S 138 OF
N.I.ACT.


     THIS CRIMINAL APPEAL IS COMING ON FOR
ADMISSION  THROUGH  VIDEO  CONFERENCE/PHYSICAL
HEARING, THIS DAY, THE COURT DELIVERED THE
FOLLOWING;



                       JUDGMENT

The learned counsel for the appellant has filed a

memo stating that the appellant died on 11.2.2020. A

copy of the death certificate is also enclosed.

Memo is placed on record.

Appeal is dismissed as abated.

Sd/-

JUDGE

BH