Karnataka High Court
Chandrashekhar S/O ... vs Hanumantaraya S/O Basavantaraya ... on 6 December, 2021
Bench: M.G.S.Kamal
1
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 06TH DAY OF DECEMBER, 2021
BEFORE
THE HON'BLE MR.JUSTICE M.G.S.KAMAL
RSA.No.200086/2017
BETWEEN:
CHANDRASHEKHAR S/O BASAVANTRAYA BANTANOOR
SINCE DECEASED BY HIS LRRS.
01. MAITRAMMA W/O CHANDRASHEHAR BANTNOOR
AGE: 67 YEARS OCC: HOUSEHOLD
R/O: VILLAGE BACHIMATTI
TALUKA SHORAPUR
DIST: YADGIRI.
02. SHANKREMMA D/O CHANDRASHEKHAR BANTNOOR
AGE: MAJOR OCC: HOUSEHOLD
R/O: VILLAGE BACHIMATTI
TALUKA SHORAPUR
DIST: YADGIRI
03. DEVINDRAPPA S/O CHANDRASHEKHAR BANTNOOR
AGE: 46 YEARS OCC: AGRICULTURE
R/O: VILLAGE BACHIMATTI
TALUKA SHORAPUR DIST: YADGIRI
04. BASAVANTHRAYA S/O CHANDRASHEKHAR
BANTNOOR
AGE: 43 YEARS OCC: AGRICULTURE
R/O: VILLAGE BACHIMATTI
TALUKA SHORAPUR
DIST: YADGIRI.
2
05. NEELAKANTHREDDY S/O CHANDRASHEKHAR
BANTNOOR
AGE: 40 YEARS OCC: AGRICULTURE
R/O: VILLAGE BACHIMATTI
TALUKA SHORAPUR
DIST: YADGIRI.
06. BHIMANGOUDA S/O CHANDRASHEKHAR BANTNOOR
AGE: 40 YEARS OCC: AGRICULTURE
R/O: VILLAGE BACHIMATTI
TALUKA SHORAPUR
DIST: YADGIRI.
07. SHANTAGOUDA S/O CHANDRASHEKHAR BANTNOOR
AGE: 34 YEARS OCC: AGRICULTURE
R/O: VILLAGE BACHIMATTI
TALUKA SHORAPUR
DIST: YADGIRI.
... APPELLANTS
(BY SRI. AMEETKUMAR DESHPANDE, ADVOCATE)
AND:
01. HANUMANTARAYA S/O BASAVANTARAYA BANTNOOR
AGE: 61 YEARS OCC: GOVT. SERVANT (SERICULTRE
EXTENSION OFFICER)
YADGIRI TALUKA AND DISTRICT
YADGIRI-585 201.
02. KAMALAMMA W/O DANDAPPAGOUDA
AGE: 74 YEARS OCC: HOUSEHOLD
R/O: VILLAGE KONAL TALUKA SHORAPUR
DIST: YADAGIRI-585 224.
03. SUSHILAMMA W/O LAT SHIVANNA BANTNOOR
AGE: 56 YEAS OCC: HOUSEHOLD
R/O: C/O: GANGAMMA BILAR
GUTTIPETH
TALUKA SHAHAPUR
DIST: YADAGIRI-585 223.
3
04. MALLAMMA W/O RAYAPPAGOUDA MALIPATIL
(UDED)
AGE: MAJOR OCC: HOUSEHOLD
R/O: GOGI TQ: SHAHAPUR
DIST: YADGIRI-585 223.
05. VIJAYLAXMI W/O PRABHUGOUDA MALIPATIL
AGE: 36 YEARS OCC: HOUSEHOLD
R/O: YETGAL TQ: DEODURG
DIST: RAICHUR-584 111.
06. BHIMAWWA @ BHIMBAI W/O SHIVAREDDY
AGE: 33 YEARS OCC: HOUSEHOLD
R/O: VILLAGE GADDESUGUR TQ: SHAHAPUR
DIST: YADGIRI-585 223.
07. SHARANAMMA W/O MALLIKARJUN RACHAREDDY
AGE: 31 YEARS OCC: HOUSEHOLD
R/O: VILLAGE BILHAR
TQ: SHAHAPUR
DIST: YADAGIRI-585 223.
... RESPONDENTS
(BY SRI. KRUPA SAGAR PATIL, ADVOCATE FOR
CAVEATOR/RESPONDENT NO.1
SRI. RAVISHANKAR S.K. ADV., FOR R4 AND R6 )
THIS RSA IS FILED UNDER SECTION 100 OF CODE
OF CIVIL PROCEDURE PRAYING TO SET-ASIDE THE
JUDGMENT AND DECREE DATED 02.12.2016 PASSED IN
R.A.NO.9/2011 ON THE FILE OF THE DISTRICT JUDGE AT
YADAGIRI CONFIRMING THE JUDGMENT AND DECREE
DATED 01.03.2011 PASSED IN O.S.NO.16/2008 ON THE
FILE OF THE CIVIL JUDGE (SR. DN) SHORAPUR.
THIS APPEAL COMING ON FOR ORDERS THIS DAY,
THE COURT DELIVERED THE FOLLOWING:-
4
JUDGMENT
The learned counsel for the respondent No.1 filed a
memo dated 26.11.2021 stating that the matter has been
compromised amongst the parties in R.A.No.34/2018
before the Lok-Adalath, in terms of the compromise
petition referred to in the memo. The learned counsel for
the appellants submits the same may be taken on record.
The said memo along with compromise petition is
taken on record.
The RSA.No.200086/2017 is dismissed as having
become infructuous.
Sd/-
JUDGE
KJJ
