Sri. Kanti Basappa vs Smt. Gangawwa
2021 Latest Caselaw 3272 Kant

           IN THE HIGH COURT OF KARNATAKA
                   DHARWAD BENCH

       DATED THIS THE 31ST DAY OF AUGUST, 2021

                        PRESENT

    THE HON'BLE MR. JUSTICE P.B.BAJANTHRI
                             AND
       THE HON'BLE MR. JUSTICE M.G.S. KAMAL
             R.F.A.No.100160/2017 (PAR.)

BETWEEN:

SRI. KANTI BASAPPA,
S/O BASALIGAPPA METI,
AGE: 70 YEARS, OCC: AGRIL,
R/O: BALIGER VILLAGE,
TQ: YELBURGA,
DIST: KOPPAL-583231.                       ... APPELLANT

(BY SRI.RAJASHEKHAR GUNJALLI, ADVOCATE)

AND:

SMT. GANGAWWA W/O RAMANNA BANDI,
AGE: 62 YEARS, OCC: AGRIL,
R/O: BALIGER VILLAGE,
TQ: YELBURGA, DIST: KOPPAL.            ... RESPONDENT

(BY SRI.S.K.KAYAKAMATH, ADVOCATE)

     THIS APPEAL IS FILED UNDER SECTION 96 OF THE CPC
AGAINST THE JUDGMENT AND DECREE DATED 17.03.2017
PASSED IN F.D.P.No.08/2013 ON THE FILE OF THE SENIOR CIVIL
JUDGE AND JUDICIAL MAGISTRATE FIRST CLASS, YELBURGA,
DECREEING THE SUIT FILED FOR PARTITION.

     THIS APPEAL COMING ON FOR ORDERS,         THIS   DAY,
P.B.BAJANTHRI J., MADE THE FOLLOWING:
                             2




                         ORDER

In terms of the order dated 14.07.2021, appeal is

dismissed.

(Sd/-) JUDGE

(Sd/-) JUDGE

Jm/-