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Mahendra Rawani And 355 Other Persons vs The State Of Jharkhand And Ors
2026 Latest Caselaw 2379 Jhar

Citation : 2026 Latest Caselaw 2379 Jhar
Judgement Date : 25 March, 2026

[Cites 0, Cited by 0]

Jharkhand High Court

Mahendra Rawani And 355 Other Persons vs The State Of Jharkhand And Ors on 25 March, 2026

Author: Ananda Sen
Bench: Ananda Sen
                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                    W.P.(S) No. 4344 of 2025
                                                  ------
                 Mahendra Rawani and 355 other persons       ....Petitioner(s)
                                    Versus
                 The State of Jharkhand and Ors.             ......Respondent(s)
                                          With
                                    W.P.(S) No. 4720 of 2025
                                                  ------
                 Mukesh Kumar Panjiyara and Anr.             ....Petitioner(s)
                                    Versus
                 The State of Jharkhand and Ors.             ......Respondent(s).
                                          -------

                       CORAM        :     SRI ANANDA SEN, J.

------

For the petitioner(s): M/s Amritansh Vats and Shubham Mishra, Advocates.

        For the State:              A.C. to AG.
                                    AC to SC-IV.
        For JSSC:                   M/s Sanjoy Piprawall, Jay Prakash, Prince Kumar

and Rakesh Ranjan, Advocates.

------

05/25.03.2026: In this writ petition, the petitioners have prayed for direction upon the respondents to appoint them on the post of Assistant Teacher (Sahayak Acharya) in Class-VI to Class-VIII.

2. A copy of the tabular chart has been provided by the learned counsel for the petitioners and he submits that 97 petitioners, whose serial numbers, names and application numbers are given as follows in tabular chart, have been declared successful. Learned counsel for the JSSC also admits the same.

Sl. Sl. No. of Name of the Petitioners Application No. No. Petitioners in writ petition

1. 5 Bela Begam 125708197

2. 12 Santosh Kumar 116578314

3. 14 Ashok Kumar 101033835

4. 28 Suman Shekhar 126625955

5. 35 Ramjeevan Mandal 105517748

6. 37 Alok Kumar 117357607

7. 48 Chaitali Das 111742795

8. 49 Afsan Praveen 132135497

9. 58 Md. Maidul Islam 113099174

10. 60 Harshit Martha Topno 129114271

11. 61 Suraiya Sultana 124597907

12. 62 Mina Rani Mahato 127185135

13. 72 Ranjan Kumar Singh 108038753

14. 76 Rameshwar Mahato 139161991

15. 77 Ashok Kumar 109712607

16. 84 Omnath Kumar 106385976

17. 89 Md. Assadullah Ansari 143747877

18. 91 Md. Arif Hussain 128991325

19. 95 Santosh Kumar Mahato 124351549

20. 102 Deepak Chandra Mahato 126063417

21. 107 Santosh Kumar Kushwaha 119556065

22. 112 Vikash Kumar 113106333

23. 115 Priya Bhagat 104324721

24. 118 Ram Parvesh Vishwakarma 112413194

25. 119 Jitendra Kumar Singh 109388894

26. 120 Vinod Kumar Mahato 156116222

27. 131 Uttam Kr. Dutta 149862551

28. 134 Asha Kumari 104187812

29. 135 Poonam Kumari 117003305

30. 138 Madan Mohan Chand 117229635

31. 140 Anil Kumar Mahato 141527075

32. 141 Om Prakash Vishwakarma 117233622

33. 144 Amit Kumar Gupta 103557613

34. 147 Pankaj Kumar Mahato 149518469

35. 150 Neha Sharma 106798045

36. 155 Kumar Gaurav 121873167

37. 167 Krishna Mandal 128941635

38. 173 Md. Asjad Alam 112878362

39. 174 Shashikala Kumari 115876773

40. 175 Nikita Verma 125436564

41. 177 Archana Kumari 105749363

42. 182 Priyanka Giri 125672517

43. 188 Sudip Kumar 144601921

44. 191 Chanakya Kumar 146208063

45. 192 Sunil Kumar Mehta 147115105

46. 200 Birbal Manjhi 141858197

47. 206 Vivekananda Mahto 112388532

48. 212 Sanjiv Kumar Mandal 149403387

49. 215 Parmeshwar Prasad Saw 148783794

50. 217 Vikash Kumar Tiwari 139667565

51. 219 Md. Aftab Alam 139323307

52. 222 Gauri Tiwari 137777556

53. 229 Sucheta Bhattacherjee 119818402

54. 230 Jitendra Kumar Sharma 127442751

55. 235 Makardhwaj Mahto 121409824

56. 237 Kiran Choudhary 144878384

57. 238 Tamanna Yasmin 129954553

58. 240 Baleshwar Prasad Mehta 134684805

59. 246 Sweta Pandey 112966152

60. 249 Rakesh Kumar 104204207

61. 252 Kumari Manisha 105916219

62. 253 Jyoti Kumari 104904323

63. 255 Ranjita 117022673

64. 260 Abhishek Anand 149105093

65. 265 Dhirendra Nath Gorai 147037583

66. 268 Rajiya Parween 109296453

67. 275 Gayatri Kumari 103239503

68. 276 Ramesh Pandit 129105838

69. 278 Rajendra Kumar 126605042

70. 283 Ahmad Hassan 138059003

71. 284 Deepak Kumar Yadav 143806952

72. 290 Krishna Kanhaiya 134998571

73. 294 Nujhat Nasrin 128347632

74. 302 Mitesh Kumar 135018808

75. 308 Upendra Pradhan 129764314

76. 309 Chitranjan Mahto 148805202

77. 310 Nisha Rani 107763096

78. 312 Ranjit Verma 107006234

79. 318 Fakhruddin Ali Ahamad 131475368

80. 323 Bharti Kumari 129472256

81. 325 Bishwajit Kumar 108796776

82. 333 Rajni Srivastava 108845837

83. 336 Babita Kumari 107873528

84. 338 Sunil Kumar 131824772

85. 345 Ritu 128115623

86. 346 Uttam Kumar Barik 114614138

87. 352 Tanuja Khatoon 109767258

88. 355 Divya Kumari 102731706

89. 349 Ghasi Ram Mahto 128638169

90. 320 Abdur Rajak 127736573

91. 201 Akhileshwar Mahto 121398606

92. 169 Sanjeet Kumar 108533445

93. 287 Manisha Kumari 114317084

94. 330 Chandan Singh 101705901

95. 20 Lokendra Kumar Mahato 142623465

96. 23 Kailash Yadav 113627165

97. 211 Ashutosh Kumar 135156094

3. A Copy of the said tabular chart is kept on record.

4. That being so, it is expected that the Jharkhand Staff Selection

Commission will recommend the name of the petitioners, whose serial numbers, names and application numbers are given above in tabular chart, immediately, who thereafter will be issued appointment letter, if they are otherwise found eligible.

5. So far as rest of the petitioners are concerned, time is sought for by the petitioners to address the issues involved.

6. Prayer is allowed.

7. List this case after two weeks.

8. As prayed for, list this case after two weeks.

25th March, 2026 (ANANDA SEN, J.) Anu/-Cp2.

 
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