Citation : 2026 Latest Caselaw 2333 Jhar
Judgement Date : 24 March, 2026
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No.64 of 2020
-----
Dr. Nutan Indwar @ Nutan Indwar .......... Appellant.
-Versus-
The State of Jharkhand & Ors. .......... Respondents.
-----
With L.P.A. Nos.49/2020, 74/2020, 76/2020, 77/2020, 87/2020, 88/2020, 92/2020, 103/2020, 104/2020, 105/2020, 114/2020, 115/2020, 117/2020, 125/2020, 126/2020, 127/2020, 128/2020, 133/2020, 183/2020, 193/2020 & 266/2020
-----
CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR
-----
For the Appellants: Mr. Krishna Murari, Advocate Mr. Anil Kumar, Sr. Advocate Mr. Manoj Tandon, Advocate Mr. Vaibhav Vishal, Advocate Mr. Shresth Gautam, Advocate Ms. Neha Bhardwaj, Advocate Ms. Chandana Kumari, Advocate Mr. Mukesh Kumar Mehta, Advocate Mr. Mukesh Kumar Dubey, Advocate Mr. Amritansh Vats, Advocate Mr. Rohit Ranjan Sinha, Advocate
For the State : Mr. Jay Prakash, AAG-IA Mr. J. F. Toppo, GA-V Mr. Ashwini Bhushan, AC to Sr. SC-II Mr. Rakesh Kr. Sahi, AC to SC (L&C)-I
For the JPSC/JSSC : Mr. Sanjoy Piprawall, Advocate
-----
Order No.14 Date: 24.03.2026
1. Learned counsel for the JPSC/JSSC is requested to provide a chart
in all these appeals from which the admitted facts would be
immediately discernible.
2. This chart must be provided by the next date which shall now be
on 1st April, 2026.
3. The above chart is necessary because from the arguments thus
far advance, it is accepted that the decision of the Full Bench of
this Court in L.P.A. No.64 of 2020 will mostly govern the issues
raised. However, each of the appellants now claim that their facts
are peculiar. Therefore, the necessity of a chart.
4. List these matters on 1st April, 2026 at 2:15 p.m. under the
caption of "Part Heard".
(M. S. Sonak, C.J.)
(Rajesh Shankar, J.) 24th March, 2026 Sanjay/AKT Uploaded on 25.03.2026
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!